ITAT Kolkata Bench

DCIT CC1 4 KOLKATA, KOLKATA vs KISHORE AGARWAL, KOLKATA

SHRI GEORGE MATHAN (Judicial Member)

ARVIND KUMAR JAISWAL,KOLKATA vs I.T.O., WARD - 33(1), KOLKATA

SHRI GEORGE MATHAN (Judicial Member)

SRJB MEMORIAL TRUST,ENGLISH BAZAR vs CIT(EXEMPTION), KOLKATA

HAPPY HOMES & HOUSES PVT. LTD.,,KOLKATA vs ITO, WARD 9(2),, KOLKATA

SANDHYA DAS,SILIGURI vs OFFICE OF THE INCOME TAX, SILIGURI

PANCHAM MARKETIERS PVT. LTD.,,KOLKATA vs DCIT, CIRCLE 5(1),, KOLKATA

SD RAI PRAYAS EDUCTIONAL TRUST ,KOLKATA vs ASSESSMENT UNIT WARD 50(1) , KOLKATA

VASUNDHARA FLORICULTURE LTD.,,KOLKATA vs DCIT, CC 3(4),, KOLKATA

SHRI GEORGE MATHAN (Judicial Member)

SRI SANTOSH SALAMPURIA,BANKURA vs I.T.O. WARD-3(1), BANKURA

SHRI GEORGE MATHAN (Judicial Member)

KHEMANI CHARITABLE TRUST,KOLKATA vs ITO WARD 1(4),EXEMPTION,, KOLKATA

SHRI GEORGE MATHAN (Judicial Member)

BRINDA DAGA,KOLKATA vs D.C.I.T., CC - 4(1), KOLKATA

VALUE PLUS RETAIL PRIVATE LIMITED,NOIDA vs DCIT, CIRCLE 3(1),, KOLKATA

VEEDOL CORPORATION LIMITED,KOLKATA vs DCIT, CIRCLE 4(1), KOLKATA

DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs SURESH KUMAR BANTHIA, KOLKATA

DEPUTY COMMISSIONER OF INCOME TAX, KOLKATA vs VEDANTA RESOURCES PRIVATE LIMITED, KOLKATA

NEZONE TUBES LIMITED,KOLKATA vs DCIT, CIRCLE 1(1), KOLKATA

IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C' BENCH, KOLKATA Before SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER ITA Nos.: 179 & 180/KOL/2025 Assessment Years: 2011-12 & 2015-16 Nezone Tubes Limited (Appellant) Vs. DCIT, Circle-1(1), Kolkata (Respondent) PAN: AABCN2550L Appearances: Assessee represented by : Miraj D. Shah, AR. Department represented by : Manoj Kumar Pati, Addl. CIT. Date of concluding the hearing : 16-October-2025 Date of pronouncing the or

NEZONE TUBES LIMITED,KOLKATA vs DCIT, CIRCLE 1(1), KOLKATA

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)

RAHUL SINGH,PURULIA vs I.T.O., WARD - 3(2),, PURULIA

SHRI GEORGE MATHAN (Judicial Member)

ROSHAN AGARWAL,SIKKIM vs DCIT, CENTRAL CIRCLE 3(2),, GANGTOK

SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

ROSHAN AGARWAL,SIKKIM vs DCIT, CENTRAL CIRCLE 3(2),, GANGTOK

SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)