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ITAT Kolkata Bench

22,193 judgments

BENGANI EXPORTS INDIA PRIVATE LIMITED,KOLKATA vs ITO, WARD 9(2),, KOLKATA

ITA 2378/KOL/2025[2004-2005]Status: Disposed14/1/2026AY 2004-2005

SHRI GEORGE MATHAN (Judicial Member)

INCOME TAX OFFICER, WARD - 30(1),, KOLKATA vs SAROJESH CHANDRA MUKHERJEE, TOLLYGUNGE

ITA 2296/KOL/2025[2012-13]Status: Disposed14/1/2026AY 2012-13

this Tribunal for recalling of this order. 5. In the result, appeal of the revenue is dismissed. Order dictated and pronounced in the open court on 14/01/2026. Sd/- (जार्ज माथन) (GEORGE MATHAN) न्यायिक सदस्य / (Judicial Member)

SANTOSH KUMAR GUPTA,KOLKATA vs ITO WARD 47(1) KOLKATA, KOLKATA

ITA 2295/KOL/2025[2018-19]Status: Disposed14/1/2026AY 2018-19

SHRI GEORGE MATHAN (Judicial Member)

DUCKBANGLOW PARA SPARK WELFARE SOCIETY,BIRBHUM vs I.T.O., WARD - 3(1), , SURI, BIRBHUM

ITA 2272/KOL/2025[2018-2019]Status: Disposed14/1/2026AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member)

SUBIR KUMAR GHOSH,NEW TOWN vs ITO, WARD 42(1),, MURSHIDABAD

ITA 2147/KOL/2025[2017-2018]Status: Disposed14/1/2026AY 2017-2018

SHRI GEORGE MATHAN (Judicial Member)

HOTELS DIAMOND GLORY PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(1), KOLKATA

ITA 2120/KOL/2025[2018-2019]Status: Disposed14/1/2026AY 2018-2019

SHRI GEORGE MATHAN (Judicial Member)

MAN MOHAN GOENKA,KOLKATA vs I.T.O., WARD - 43(1),, KOLKATA

ITA 2111/KOL/2025[2017-2018]Status: Disposed14/1/2026AY 2017-2018

CONCORD FORTUNE MINERALS INDIA PVT. LTD.,KOLKATA vs A.C.I.T., CIRCLE - 11(1),, KOLKATA

ITA 1650/KOL/2025[2017-2018]Status: Disposed14/1/2026AY 2017-2018

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

APE POWER PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 7(1),, KOLKATA

ITA 1646/KOL/2025[2015-2016]Status: Disposed14/1/2026AY 2015-2016

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

ABC INDIA LIMITED,KOLKATA vs D.C.I.T., CIRCLE - 11(1),, KOLKATA

ITA 1645/KOL/2025[2015-2016]Status: Disposed14/1/2026AY 2015-2016

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

DURGESH VANIJYA PVT LTD,ASANSOL vs I.T.O., WARD-3(1),, KOLKATA

ITA 1543/KOL/2025[2013-14]Status: Disposed14/1/2026AY 2013-14

SHRI GEORGE MATHAN (Judicial Member)

M/S. DHANBAD MINERALS PVT. LTD.,,KOLKATA vs ITO, WARD 6(1),, KOLKATA

ITA 1429/KOL/2025[2018-2019]Status: Disposed14/1/2026AY 2018-2019

DYNAMO REALCON PVT. LTD.,,KOLKATA vs ITO, WARD - 1(1), KOLKATA

ITA 1999/KOL/2024[2013-14]Status: Disposed14/1/2026AY 2013-14

SHRI GEORGE MATHAN (Judicial Member)

D.C.I.T., CC - 3(1),, KOLKATA vs PREM LAL JAIN, KOLKATA

ITSSA 73/KOL/2025[2020-21]Status: Disposed13/1/2026AY 2020-21

D.C.I.T., CC-3(1),, KOLKATA vs PREM LAL JAIN, KOLKATA

ITSSA 72/KOL/2025[2021-22]Status: Disposed13/1/2026AY 2021-22

ADNAN RAHMAT,KOLKATA vs ITO, WARD 30(1), , KOLKATA

ITA 674/KOL/2025[2013-2014]Status: Disposed13/1/2026AY 2013-2014

SHRI GEORGE MATHAN (Judicial Member)

KINGFISHER EXIM PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(4),, KOLKATA

ITA 526/KOL/2025[2014-2015]Status: Disposed13/1/2026AY 2014-2015

SHRI GEORGE MATHAN (Judicial Member)

KHUSHBOO SHAH,KOLKATA vs I.T.O., WARD - 33(2),, KOLKATA

ITA 2643/KOL/2025[2020-2021]Status: Disposed13/1/2026AY 2020-2021

SHRI GEORGE MATHAN (Judicial Member)

DHANANJOY DAS ADHIKARI,PURBA MEDINIPUR vs ITO WARD 27(2) HALDIA, HALDIA

ITA 2570/KOL/2025[2017-18]Status: Disposed13/1/2026AY 2017-18

SHRI GEORGE MATHAN (Judicial Member)

DCIT CC1 4 KOLKATA, KOLKATA vs KAMAL AGARWAL, KOLKATA

ITA 2569/KOL/2025[2022-23]Status: Disposed13/1/2026AY 2022-23

SHRI GEORGE MATHAN (Judicial Member)