ITAT Kolkata Bench
22,193 judgments
SUMITRA DEVI BIHANI,SILIGURI vs ITO, WARD 1(2),, SILIGURI
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
BASUDEBPUR UTTARBARH SAMABAY KRISHI UNNAYAN SAMITY LTD.,PURBA MEDINIPUR vs A.C.I.T., CIR - 27(2) NOW CIR - 27(1), HALDIA
SHRI GEORGE MATHAN (Judicial Member)
HARIHAR DUTT MEMORIAL TRUST,KOLKATA vs I.T.O., WARD - 1(4), EXEMPTION,, KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
FLIGHTPATH AVIATION INSTITUTE PVT. LTD.,KOLKATA vs I.T.O., WARD - 6(4),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
B. DAS MEMORIAL MEDICAL COMPLEX,TARAKESWAR vs ACIT, CIRCLE 23(1),, HOOGHLY
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
S D RAI PRAYAS EDUCATIONAL TRUST ,KOLKATA vs ASSESSMENT UNIT WARD 50(1) , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX , KOLKATA vs SNOWFALL COMMOTRADE PVT LTD , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
TUG INDOFIN PVT. LTD.,,KOLKATA vs DCIT, CIRCLE 8(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
PARESH AJMERA,KOLKATA vs I.T.O., WARD-33(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SAMUDRA COMMOTRADE (P) LTD. ,KOLKATA vs A.O, NFAC , NEW DELHI, DELHI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT, CIRCLE 7(1), KOLKATA, AAYAKAR BHAWAN, KOLKATA vs HKC TECHIND PRIVATE LIMITED, KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
M/S. JAGMAG MERCANTILES PRIVATE LIMITED,KOLKATA vs ITO, WARD 12(1), , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
M/S. JAGMAG MERCANTILES PRIVATE LIMITED.,KOLKATA vs ITO, WARD 12(1), , KOLKATA
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
RENU BOTHRA,KOLKATA vs DCIT, CIRCLE 46,, KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
DCIT CC1 4 KOLKATA, KOLKATA vs ANKIT AGARWAL, KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
DCIT CC1 4 KOLKATA, KOLKATA vs DINESH AGARWAL, KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
MALLIK SAKILA,KOLKATA vs I.T.O., WARD - 25(1),, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MISSION TABLE TENNIS DEVELOPMENT TRUST,KOLKATA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), , KOLKATA
Before Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
MANJU TIWARI,SILIGURI vs INCOME TAX OFFICER - 1(1),SILIGURI, SILIGURI
DEVANSH TRADE LINK PRIVATE LIMITED,KOLKATA vs ITO, WARD 2(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member)
