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ITAT Kolkata Bench

22,193 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs VIVEK GUPTA, KOLKATA

ITA 1592/KOL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

ITO WD 3(1), KOLKATA vs SAPPHIRE GLOBAL FINANCE PRIVATE LIMITED, KOLKATA

ITA 1590/KOL/2025[2016-17]Status: Disposed20/1/2026AY 2016-17

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

ITO WD-3(1), KOLKATA vs SAPPHIRE GLOBAL FINANCE PRIVATE LIMITED, KOLKATA

ITA 1506/KOL/2025[2015-16]Status: Disposed20/1/2026AY 2015-16

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

ITO WD-3(1), KOLKATA, KOLKATA vs SAPPHIRE GLOBAL FINANCE (P) LTD, KOLKATA

ITA 1454/KOL/2025[2014-15]Status: Disposed20/1/2026AY 2014-15

PATTON DEVELOPERS PRIVATE LIMITED,KOLKATA vs ACIT, CIRCLE-7(1), KOLKATA

ITA 1328/KOL/2025[2020-21]Status: Disposed20/1/2026AY 2020-21

SHRI DUVVURU RL REDDY (Vice President), SHRI RAJESH KUMAR (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CNETRAL CIRCLE-4(3), KOLKATA, KOLKATA vs DILIP KUMAR GHOSH, KOLKATA

ITA 1253/KOL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18

SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

DCIT, CIR-5(1), , KOLKATA vs M/S COAL INDIA LTD., KOLKATA

ITA 1697/KOL/2019[2014-15]Status: Disposed20/1/2026AY 2014-15

DCIT, CIR-5(1), , KOLKATA vs M/S COAL INDIA LTD., KOLKATA

ITA 1696/KOL/2019[2013-14]Status: Disposed20/1/2026AY 2013-14

M/S COAL INDIA LTD.,KOLKATA vs DCIT, CIR-5(1), , KOLKATA

ITA 1407/KOL/2019[2014-15]Status: Disposed20/1/2026AY 2014-15

M/S. COAL INDIA LIMITED ,KOLKATA vs DCIT, CIRCLE - 5(1), KOLKATA, KOLKATA

ITA 1406/KOL/2019[2013-14]Status: Disposed20/1/2026AY 2013-14

DCIT, CIRCLE - 5(1), KOLKATA, KOLKATA vs M/S. COAL INDIA LIMITED , KOLKATA

ITA 623/KOL/2018[2012-13]Status: Disposed20/1/2026AY 2012-13

DCIT, CIRCLE - 5(1), KOLKATA, KOLKATA vs M/S. COAL INDIA LIMITED , KOLKATA

ITA 622/KOL/2018[2011-12]Status: Disposed20/1/2026AY 2011-12

COAL INDIA LIMITED ,KOLKATA vs DCIT, CIRCLE - 5(1), KOLKATA, KOLKATA

ITA 467/KOL/2018[2012-13]Status: Disposed20/1/2026AY 2012-13

COAL INDIA LIMITED ,KOLKATA vs DCIT, CIRCLE - 5(1), KOLKATA, KOLKATA

ITA 466/KOL/2018[2011-12]Status: Disposed20/1/2026AY 2011-12

R A REALTORS PVT. LTD.,HOWRAH vs I.T.O., WARD - 13(1),, KOLKATA

ITA 2275/KOL/2025[2012-2013]Status: Disposed19/1/2026AY 2012-2013

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

SANJAY KUMAR KHEMKA,PATNA vs D.C.I.T., CC-3(4), KOLKATA

ITA 2110/KOL/2025[2020-2021]Status: Disposed19/1/2026AY 2020-2021

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

ITO, WARD - 40(1), KOLKATA, KOLKATA vs JUGAL KISHORE BHAGAT, KOLKATA

ITA 1981/KOL/2025[2020-21]Status: Disposed19/1/2026AY 2020-21

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

GUNMALA DEVI JAIN,KOLKATA vs D.C.I.T., CIRCLE - 29, KOLKATA

ITA 14/KOL/2025[2015-2016]Status: Disposed19/1/2026AY 2015-2016

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

M/S. ANNLEELA VINIMAY (P) LTD.,KOLKATA vs I.T.O., WARD - 4(3), KOLKATA, KOLKATA

ITA 1275/KOL/2024[2017-2018]Status: Disposed19/1/2026AY 2017-2018

Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)

ITO WARD -2(1), KOOLKATA vs UNICORN LAND DEVELOPERS PVT LTD, KOLKATA

ITA 688/KOL/2025[2012-13]Status: Disposed16/1/2026AY 2012-13