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ITAT Kolkata Bench
22,193 judgments
ANUPAM GUHA,KOLKATA vs INCOME TAX OFFICER 25(1), KOLKATA
ITA 1665/KOL/2025[2020-21]Status: Disposed21/1/2026AY 2020-21
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
GOPAL BANIK,KOLKATA vs PCIT(CENTRAL), KOLKATA -2,, KOLKATA
ITA 1430/KOL/2025[2019-20]Status: Disposed21/1/2026AY 2019-20
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(4), KOLKATA, KOLKATA vs MIRA BIBI, MURSHIDABAD
ITA 727/KOL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18
ITO WD-3(1), KOLKATA vs PERFECT WAHERS & FASTENERS (P) LTD, KOLKATA
ITA 2599/KOL/2025[2015-16]Status: Disposed20/1/2026AY 2015-16
BMW INDUSTRIES LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 4(1),, KOLKATA
ITA 2587/KOL/2025[2016-2017]Status: Disposed20/1/2026AY 2016-2017
BMW INDUSTRIES LIMITED ,KOLKATA vs DCIT, CENTRAL CIRCLE 4(1),, KOLKATA
ITA 2586/KOL/2025[2015-2016]Status: Disposed20/1/2026AY 2015-2016
BMW INDUSTRIES LIMITED,KOLKATA vs DCIT, CENTRAL CIRCLE 4(1),, KOLKATA
ITA 2585/KOL/2025[2012-2013]Status: Disposed20/1/2026AY 2012-2013
WESTWELL IRON & STEEL PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 2,, KOLKATA
ITA 2498/KOL/2025[2009-2010]Status: Disposed20/1/2026AY 2009-2010
SHRI RAJESH KUMAR, AM AND SHRIPRADIP KUMAR CHOUBEY (Judicial Member)
DCIT CC 1 4 KOLKATA, KOLKATA vs GREYFORCE INDUSTRIES LIMITED, KOLKATA
ITA 2497/KOL/2025[2023-24]Status: Disposed20/1/2026AY 2023-24
SANDIP JHUNJHUNWALA,,KOLKATA vs DCIT, CENTRAL CIRCLE 4(3),, KOLKATA
ITA 2483/KOL/2025[2012-2013]Status: Disposed20/1/2026AY 2012-2013
RAMAUTAR SARAF (HUF),KOLKATA vs ITO, WARD 59(3),, KOLKATA
ITA 2482/KOL/2025[2016-2017]Status: Disposed20/1/2026AY 2016-2017
JAIDEEP HALWASIYA,INDIA vs ACIT, CENTRAL CIRCLE-4(3), KOLKATA, INDIA
ITA 2217/KOL/2025[2019-20]Status: Disposed20/1/2026AY 2019-20
DCIT, CC-2(2), KOLKATA, KOLKATA vs M/S SPML INFRA LIMITED, SOUTH EAST DELHI
ITA 2119/KOL/2025[2020-21]Status: Disposed20/1/2026AY 2020-21
SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DCIT, CC-2(2), KOLKATA, EAST KOLKATA vs M/S SPML INFRA LIMITED, SOUTH EAST DELHI
ITA 2118/KOL/2025[2017-18]Status: Disposed20/1/2026AY 2017-18
SILKINA COMMODEAL PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1), KOLKATA
ITA 2081/KOL/2025[2008-2009]Status: Disposed20/1/2026AY 2008-2009
SUSHIL KUMAR GANERIWALA,KOLKATA vs I.T.O., WARD - 37(1), , KOLKATA
ITA 1978/KOL/2025[2017-2018]Status: Disposed20/1/2026AY 2017-2018
SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
RISING FASHION TRADERS PRIVATE LIMITED,KOLKATA vs ITO, WARD 14(3),, KOLKATA
ITA 1974/KOL/2025[2017-2018]Status: Disposed20/1/2026AY 2017-2018
SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
VIKASH AGARWAL,KOLKATA vs ITO WARD-3(1), KOLKATA
ITA 1810/KOL/2025[2013-14]Status: Disposed20/1/2026AY 2013-14
SUDESH CHANDER TALWAR,KOLKATA vs D.C.I.T., CIRCLE - 29, , KOLKATA
ITA 1715/KOL/2025[2018-2019]Status: Disposed20/1/2026AY 2018-2019
SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
DIVYA ELECTRONICS PVT. LTD.,,KOLKATA vs ITO, WARD 6(2),, KOLKATA
ITA 1654/KOL/2025[2012-2013]Status: Disposed20/1/2026AY 2012-2013
