ITAT Kolkata Bench
22,193 judgments
MADHU DEVI SARAF EDUCATONAL TRUST,KOLKATA vs DCIT, CENTRAL CIRCLE 3(3),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
RAMESH CHOWDHURY,KOLKATA vs I.T.O., WARD - 31(4),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ASCON INFRASTRUCTURE (INDIA) LTD.,KOLKATA vs A.C.I.T., CIRCLE - 9(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
GOPALCHANDRA BAGUI,HOWRAH vs ASSESSMENT UNIT, INCOMETAX DEPARTMENT
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
CITYWINGS AGENCIES PVT. LTD.,KOLKATA vs I.T.O., WARD - 3(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
STREAM SUPPLIERS PVT. LTD.,,KOLKATA vs ITO, WARD 7(1),, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs GOLDEN GOENKA CREDIT PRIVATE LIMITED , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
R RAMPURIA CONSULTANTS PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 5(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ANIRUDH KOTHARI (HUF),KOLKATA vs ITO, WARD 50(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SANOWAR ALI KHAN ,KOLKATA vs ITO, WARD 25(1),, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MALA SINGH,HOWRAH vs I.T.O., WARD - 47(2), , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NATUNGRAM SAMABAY KRISHI UNNAYAN SAMITY LIMITED,MURSHIDABAD vs ITO, WARD 42(1), , MURSHIDABAD
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NAVTECH TRADELINK PRIVATE LIMITED,KOLKATA vs ITO, WARD 2(1),, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
NEW SAHA DYERS AND PROCESSORS,HOWRAH vs D.C.I.T., CIRCLE - 46(1),, KOLKATA
SREEMA ASSOCIATES PVT. LTD.,NORTH TWENTY FOUR PARGANAS vs NATIONAL FACELESS ASSESSMENT CENTRE (NFAC), NEW DELHI
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SUVODEEP PYNE,GARIA vs ITO, WARD 63(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SUVODEEP PYNE,GARIA vs ITO, WARD 63(1), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
BENGAL DISTRIBUTION HOUSE,MALDA vs ITO, WARD 3(1),, MALDA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. TRUTHFUL VINTRADE PRIVATE LIMITED,KOLKATA vs ITO, WARD 12(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DCIT, CC-1(4), KOLKATA, KOLKATA vs JUPITER INTERNATIONAL LIMITED , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
