ITAT Kolkata Bench
22,193 judgments
SEN FERRO ALLOYS (P) LTD.,KOLKATA vs A.C.I.T., CC - 4(3), KOLKATA, KOLKATA
SEN FERRO ALLOYS (P) LTD.,KOLKATA vs A.C.I.T., CC - 4(3), KOLKATA
M/S. STARBURST MOTORS PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 14(2), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RITA DAS,HOOGHLY vs I.T.O., WARD - 23(1), HOOGHLY, HOOGHLY
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
RITA DAS,HOOGHLY vs I.T.O., WARD - 23(1), HOOGHLY, HOOGHLY
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
JCIT(IN SITU) CC22 KOLKATA, KOLKATA vs MARINE PARK PRIVATE LIMITED, KOLKATA
DCIT, CIRCLE 7(1), KOLKATA, AAYAKAR BHAWAN, KOLKATA vs SARAT CHATTERJEE & CO. VSP PVT. LTD., KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
RAJEEV KEJRIWAL,KOLKATA vs I.T.O., WARD - 33(1),, KOLKATA
the Tribunal raising the following grounds of appeal: “1. THAT THE CIT (APPEAL), NFAC WAS NOT JUSTIFIED IN SUSTAINING ADDITION OF Rs 1682453 treating the same as income though it represented outstanding housing loan from Tata Capital Housing Finance Ltd. 2. That the CIT (appeal) passed the order without considering the facts of the case and thus flagrantly violated the principals of natural justice. 3. That the appellant could not make compliance to notices issued by Ld. CIT (appeal) as the
SRIKRISHAN AGARWAL,BARFONG vs DCIT, CIRCLE 3(2),, GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SRIKRISHAN AGARWAL,BARFONG vs DCIT, CIRCLE 3(2),, GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SRIKRISHAN AGARWAL,RAVANGLA vs DCIT, CIRCLE 3(2),, GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SHANKAR AGARWAL,SIKKIM vs D.C.I.T., CIRCLE - 3(2),, GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SHANKAR AGARWAL,SIKKIM vs D.C.I.T., CIRCLE - 3(2),, EAST SIKKIM
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SHANKAR AGARWAL,SIKKIM vs D.C.I.T., CIRCLE - 3(2),, GANGTOK
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MECH SECONS,DURGAPUR vs D.C.I.T., CC - 3(3),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RAMESH KUMAR DAMANI,MUMBAI vs D.C.I.T., CIRCLE - 61,, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
GARRAH SKUS LIMITED,BANKURA vs ITO, WARD 3(1),, BANKURA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
HAYWIZZ HAVELOCK ISLAND RESORT,PORT BLAIR vs ITO, WARD 3(4), PORT BLAIR
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
THE ORISSA MINERALS DEVELOPMENT COMPANY LTD.,BHUBANESWAR vs A.C.I.T., CIRCLE - 5(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SHREE GOVIND PROPERTY & INVESTMENTS PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 5(1),, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
