ITAT Kolkata Bench
22,193 judgments
WINWOOD MARKETING PRIVATE LIMITED,KOLKATA vs ITO, WARD 6(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
DCIT, CENTRAL CIRCLE-4(3), KOLKATA, KOLKATA vs RAJ GOENKA , KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
CHAULI SINGHAPUR SAMABAY KRISHI UNNAYAN SAMITY LTD.,,PASHCHIM MEDINIPUR vs ACIT, CIRCLE 38,, MIDNAPORE
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ZAFAR IQBAL,SILIGURI vs DCIT, CIRCLE - 1, SILIGURI, SILIGURI
JALPAIGURI ZILLA REGULATED MARKET COMMITTEE,JALPAIGURI vs INCOME TAX OFFICER, WARD 1(2), JALPAIGURI, JALPAIGURI
JALPAIGURI ZILLA REGULATED MARKET COMMITTEE,JALPAIGURI vs INCOME TAX OFFICER, WARD 1(1), JALPAIGURI, JALPAIGURI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
UMESH KYAL,KOLKATA vs A.C.I.T., CC - 3(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ROHIT KUMAR, INCOME TAX OFFICER, WARD-12(1), KOLKATA, KOLKATA vs M/S. THE UNITED PROVINCES SUGAR COMPANY PVT LTD, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
VIJAY FOMRA,KOLKATA vs ITO, WARD 40(1),, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
KHAKAN SHOW,BALURGHAT vs INCOME TAX OFFICER, BALURGHAT
H R INFRACON LIMITED,HOWRAH vs DCIT, CIRCLE 7(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MANOJ KUMAR SAHA & SONS HUF,KOLKATA vs I.T.O., WARD - 44(3),, KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
THE ROYAL BANK OF SCOTLAND N.V. - INDIA BRANCH (AMALGAMATED WITH NATWEST MARKETS PLC - INDIA BRANCH),KOLKATA vs D.C.I.T., INTERNATIONAL TAXATION - 2(1), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
SHREE SALASAR COMMERCIAL COMPANY PRIVATE LIMITED,WEST BENGAL vs I.T.O WARD 10(1), KOLKATA, WEST BENGAL
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
BALKRISHAN KYAL,VISAKHAPATNAM vs A.C.I.T., CC - 3(2), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
RAHUL KYAL,KOLKATA vs A.C.I.T., CC - 3(2), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
ANURAG KYAL,KOLKATA vs A.C.I.T., CC - 3(2), KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
RISHI KYAL,KOLKATA vs A.C.I.T., CC - 3(2),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
MIHIJAM EDUCATIONAL TRUST,KOLKATA vs I.T.O., WARD - 30(1), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NUTAAN SARADA HIMGHAR,HOOGHLY vs A.C.I.T., CIRCLE - 23(1),, HOOGHLY
SHRI GEORGE MATHAN (Judicial Member), SHRI RAJESH KUMAR (Accountant Member)
