ITAT Kolkata Bench
22,193 judgments
SHRACHI REALTY PRIVATE LIMITED,KOLKATA vs DCIT, CIRCLE 5(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
SAVERA COMMOTRADE PRIVATE LIMITED,KOLKATA vs ITO, WARD 5(3),, KOLKATA
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 32,, KOLKATA vs ROSELIFE ENCLAVE LLP, KOLKATA
CONTEMPORARY NEWS PVT. LTD.,KOLKATA vs I.T.O., WARD - 7(1),, KOLKATA
PATTON INTERNATIONAL LIMITED,KOLKATA vs ACIT, CIRCLE 7(1), , KOLKATA
PATTON INTERNATIONAL LIMITED,KOLKATA vs ACIT, CIRCLE 7(1), , KOLKATA
CALCUTTA NEW SCHOOL SOCIETY,KOLKATA vs ITO, WARD 1(1), EXEMPT, , KOLKATA
JHV CONSTRUCTION CO. PVT. LTD.,KOLKATA vs D.C.I.T., CC - 2(2), KOLKATA, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(3), KOLKATA, KOLKATA vs ADHUNIK INFRASTRUCTURES PRIVATE LIMITED , KOLKATA
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
ANJALI PAREEK,KOLKATA vs I.T.O., WARD-43(1), KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
TARUN KUMAR PAUL,SILIGURI vs D.C.I.T., CIRCLE - 1, SILIGURI
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
KALYAN BRATA SANGHA,HOWRAH vs C.I.T.(EXEMPTION),, KOLKATA
NADIA PRIMARY TEACHERS TRAINING INSTITUTE,NADIA vs I.T.O., WARD - 41(1),, NADIA
DCIT CC 2(2), KOLKATA, KOLKATA vs SRI SHYAM FASHION TEXTILES PVT LTD, KOLKATA
JALPAIGURI ZILLA REGULATED MARKET COMMITTEE,JALPAIGURI vs INCOME TAX OFFICER, WARD 1(2), JALPAIGURI, JALPAIGURI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
SONALI GHOSH,KOLKATA vs ITO, WARD 25(1),, KOLKATA
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
JALPAIGURI ZILLA REGULATED MARKET COMMITTEE,JALPAIGURI vs INCOME TAX OFFICER, WARD 1(2), JALPAIGURI, JALPAIGURI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
JALPAIGURI ZILLA REGULATED MARKET COMMITTEE,JALPAIGURI vs INCOME TAX OFFICER, WARD 1(2), JALPAIGURI, JALPAIGURI
Shri Sonjoy Sarma (Judicial Member), Shri Rakesh Mishra (Accountant Member)
THAR STONE EXPO INDIA PRIVATE LIMITED,KOLKATA vs ITO, WARD 9(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
M/S. TOPGRAIN CORPORATE SERVICE PVT. LTD.,KOLKATA vs I.T.O., WARD - 4(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
