ITAT Kolkata Bench
22,193 judgments
NATIONAL INSURANCE COMPANY LIMITED,NEW TOWN vs DCIT, CIRCLE 5(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NATIONAL INSURANCE COMPANY LIMITED,NEW TOWN vs DCIT, CIRCLE 5(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
HAPPY SUPPLIERS PVT. LTD., (MERGED WITH RISHI SECURITIES & FINANCE PRIVATE LIMITED),KOLKATA vs ACIT, CENTRAL CIRCLE 3(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
HAPPY SUPPLIERS PVT. LTD., (MERGED WITH RISHI SECURITIES & FINANCE PRIVATE LIMITED),KOLKATA vs ACIT, CENTRAL CIRCLE 3(1),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)
NIKHIL BANGA KALYAN SAMITY,KOLKATA vs ITO, WARD 1(1), EXEMPT, , KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
NEWAGE VINIMAY PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 8(2), KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
MANOJ KUMAR PATODIA,WEST BENGAL vs DCIT, CENTRAL CIRCLE-4(2), KOLKATA, WEST BENGAL
IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA ‘C' BENCH AT KOLKATA Before SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA, ACCOUNTANT MEMBER ITA No.: 2101/KOL/2025 Assessment Year: 2006-07 Manoj Kumar Patodia Vs. DCIT, Central Circle-4(2), Kolkata (Appellant) PAN: AFRPP0108E (Respondent) Appearances: Assessee represented by : Binod Kumar Bindal, AR. Department represented by : Sallong Yaden, Addl. CIT(DR). Date of concluding the hearing : 05-February-2026 Date of pronouncing the ord
RAIGANJ CENTRAL CO-OPERATIVE BANK LTD.,RAIGANJ, UTTAR DINAJPUR vs D,C,I.T., CIRCLE - 2, JALPAIGURI, JALPAIGURI
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
RAIGANJ CENTRAL CO-OPERATIVE BANK LTD.,RAIGANJ, UTTAR DINAJPUR vs D.C.I.T., CIRCLE - 2, JALPAIGURI, JALPAIGURI
RAIGANJ CENTRAL CO-OPERATIVE BANK LTD.,RAIGANJ, UTTAR DINAJPUR vs JCIT (TDS), RANGE - 6, SILIGURI
GULMOHAR TOWERS PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, WARD 10(2), KOLKATA
THE CENTRAL COOPERATIVE WELFARE SOCIETY LIMITED,PORT BLAIR vs ITO, WARD 3(4), , PORT BLAIR
JALPAIGURI ZILLA REGULATED MARKET COMMITTEE,JALPAIGURI vs INCOME TAX OFFICER, WARD 1(2), JALPAIGURI, JALPAIGURI
SHRI SONJOY SARMA (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
BRAJBHUMI NIRMAAN PRIVATE LIMITED,SALT LAKE vs ITO, WARD 2(1),, KOLKATA
GAURAV VINIMAY PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 8(1),, KOLKATA
SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)
THE DAKSHIN DINAJPUR DISTRICT CENTRAL COOPERATIVE BANK LTD.,,BALURGHAT vs ACIT, CIRCLE 3(2),, MALDA
THE DAKSHIN DINAJPUR DISTRICT CENTRAL COOPERATIVE BANK LTD.,,BALURGHAT vs DCIT, CIRCLE 3,, MALDA
THE DAKSHIN DINAJPUR DISTRICT CENTRAL COOPERATIVE BANK LTD.,,BALURGHAT vs DCIT, CIRCLE 3,, MALDA
SHRI RAJESH KUMAR (Accountant Member), SHRI PRADIP KUMAR CHOUBEY (Judicial Member)
PRB FOUNDATION,KOLKATA vs CIT(EXEMPTION),, KOLKATA
PREM KIRAN CHARITABLE TRUST,KOLKATA vs CIT(EXEMPTION),, KOLKATA
Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey, Judicial Member Prem Kiran Charitable Trust. Gate No.3, 6th Floor, Poddar Court, 18, Rabindra Sarani, Kol- 700001.. [PAN: ΑΑΕΤP9565H] CIT (Exemption), Kolkata.. PRB Foundation.... Gate No.3, 6th Floor, Poddar Court, 18, Rabindra Sarani, Kol- 700001.. [PAN: AAFTP4022N] CIT (Exemption), Kolkata... Appearances by: Shri S. K. Pransukha, AR, appeared on behalf of the appellant. Shri Sanat Kr. Raha, CIT- DR, appeared on behalf of t
