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ITAT Kolkata Bench

22,193 judgments

EXCEL FINANCIAL CONSULTANTS (P) LIMITED,HOWRAH vs ITO, WARD 13(1),, KOLKATA

ITA 2608/KOL/2025[2018-2019]Status: Disposed17/2/2026AY 2018-2019

GOAL ORIENTED TRADE LINK PVT. LTD.,,KOLKATA vs ITO, WARD 2(1),, KOLKATA

ITA 2576/KOL/2025[2013-2014]Status: Disposed17/2/2026AY 2013-2014

SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

LABH COMBINES PVT. LTD.,,KOLKATA vs DCIT, CIRCLE 7(1),, KOLKATA

ITA 2382/KOL/2025[2017-2018]Status: Disposed17/2/2026AY 2017-2018

SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

DCIT, KOLKATA vs HIMADRI SPECIALITY CHEMICAL LIMITED, KOLKATA

ITA 2223/KOL/2025[2012-13]Status: Disposed17/2/2026AY 2012-13

SAGAR BOTHRA,HOWRAH vs NFAC, DELHI

ITA 2197/KOL/2025[2013-2014]Status: Disposed17/2/2026AY 2013-2014

SHRI RAJESH KUMAR (Accountant Member)

RAKHI MONDAL,BIRBHUM vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, NEW DELHI

ITA 2151/KOL/2025[2017-2018]Status: Disposed17/2/2026AY 2017-2018

SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

SURANA BROS PVT. LTD.,,KOLKATA vs ITO, WARD 12(1),, KOLKATA

ITA 2143/KOL/2025[2009-2010]Status: Disposed17/2/2026AY 2009-2010

SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

JIYA EXIM PRIVATE LIMITED,KOLKATA vs ITO, WARD 5(1),, KOLKATA

ITA 2142/KOL/2025[2012-2013]Status: Disposed17/2/2026AY 2012-2013

SHILPI MODI,KOLKATA vs DCIT, CENTRAL CIRCLE 3(2),, KOLKATA

ITA 1965/KOL/2025[2022-2023]Status: Disposed17/2/2026AY 2022-2023

RAVI MODI,KOLKATA vs DCIT, CENTRAL CIRCLE 3(2),, KOLKATA

ITA 1964/KOL/2025[2022-2023]Status: Disposed17/2/2026AY 2022-2023

ARCHANA AGARWAL,KOLKATA vs ITO WARD 44(2), KOLKATA

ITA 1888/KOL/2025[2016-17]Status: Disposed17/2/2026AY 2016-17

SRI NIKHIL MAHESWARI,KOLKATA vs I.T.O., WARD - 50(1),, KOLKATA

ITA 1786/KOL/2025[2010-2011]Status: Disposed17/2/2026AY 2010-2011

SHRI RAJESH KUMAR (Accountant Member)

DCIT, CENTRAL CIR-1(4), KOLKATA, KOLKATA vs PARVATI RESOURCES PVT LTD, KOLKATA

ITA 1676/KOL/2025[2012-13]Status: Disposed17/2/2026AY 2012-13

SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

GOUTAM KUMAR SARKAR,MATIGARA vs ITO, WARD 1(3),, SILIGURI

ITA 1297/KOL/2025[2013-2014]Status: Disposed17/2/2026AY 2013-2014

SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

GOUTAM KUMAR SARKAR,SILIGURI vs ITO, WARD 1(3), , SILIGURI

ITA 1103/KOL/2025[2013-2014]Status: Disposed17/2/2026AY 2013-2014

SHRI RAJESH KUMAR, ACCOUNTANT MEMBER SHRI PRADIP KUMAR CHOUBEY (Judicial Member)

PETROQO PLASTICS PVT. LTD.,KOLKATA vs D.C.I.T., CIRCLE - 23(1),, HOOGHLY

ITA 1783/KOL/2025[2017-2018]Status: Disposed16/2/2026AY 2017-2018

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

DCIT, CIRCLE-7(1), KOLKATA, KOLKATA vs WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED, KOLKATA

ITA 748/KOL/2025[2015-2016]Status: Disposed12/2/2026AY 2015-2016

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1), KOLKATA, AAYAKAR BHAWAN, KOLKATA vs WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED, KOLKATA

ITA 623/KOL/2025[2015-2016]Status: Disposed12/2/2026AY 2015-2016

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

FOSSILS TRADE LINK PRIVATE LIMITED,KOLKATA vs ITO, WARD 1(1),, KOLKATA

ITA 450/KOL/2025[2014-15]Status: Disposed12/2/2026AY 2014-15

Shri Rajesh Kumar (Accountant Member), Shri Pradip Kumar Choubey (Judicial Member)

NATIONAL INSURANCE COMPANY LIMITED,NEW TOWN vs DCIT, CIRCLE 5(1),, KOLKATA

ITA 2806/KOL/2025[2023-2024]Status: Disposed12/2/2026AY 2023-2024

SHRI GEORGE MATHAN (Judicial Member), SHRI RAKESH MISHRA (Accountant Member)