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ITAT Jodhpur Bench

2,228 judgments

LAXMI AGRICULTURE CO OPERATIVE SOCIETY,SAMTA NAGAR, BIKANER vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI

ITA 697/JODH/2024[2017-18]Status: Disposed17/11/2025AY 2017-18

LAXMI AGRICULTURE COOPERATIVE SOCIETY,BIKANER vs INCOME TAX OFFICER, WARD-1(1), BIKANER

ITA 663/JODH/2024[2017-18]Status: Disposed17/11/2025AY 2017-18

BHAGYODAYA SEVA SANSTHAN,BHILWARA vs CIT, EXEMPTION, JAIPUR, JAIPUR

ITA 92/JODH/2025[2025-26]Status: Disposed30/10/2025AY 2025-26

SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)

BHAGYODAYA SEVA SANSTHAN,BHILWARA vs CIT, EXEMPTION, JAIPUR, JAIPUR

ITA 91/JODH/2025[2025-26]Status: Disposed30/10/2025AY 2025-26

SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)

REODAR WELFARE FOUNDATION,SIROHI vs CIT EXEMPTION, JAIPUR

ITA 58/JODH/2025[2025-26]Status: Disposed30/10/2025AY 2025-26

SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)

REODAR WELFARE FOUNDATION, SIROHI vs CIT EXEMPTION, JAIPUR

ITA 57/JODH/2025[2025-26]Status: Disposed30/10/2025AY 2025-26

SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)

S SOHAN SINGH JOGINDER SINGH & CO.,UDAIPUR vs ACIT, CIRCLE-3, UDAIPUR

ITA 897/JODH/2024[2013-14]Status: Disposed30/10/2025AY 2013-14

BABY KUNWAR JHALA,NEEMUCH vs DEPUTY COMMISSIONER OF INCOME-TAX, UDAIPUR

ITA 87/JODH/2024[2010-11]Status: Disposed30/10/2025AY 2010-11

SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)

EKKADAM SEVA SANSTHAN,SRIGANGANAGAR vs THE CIT (EXEMPTION), JAIPUR

ITA 868/JODH/2024[NA]Status: Disposed30/10/2025

SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)

LAXMAN SINGH SOLANKI (FIRM),PALI vs ITO, , PALI

ITA 795/JODH/2024[2014-15]Status: Disposed30/10/2025AY 2014-15

SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)

SHYAM LAL SUTHAR,JODHPUR vs ACIT/DCIT, CIRCLE-1, JODHPUR

ITA 791/JODH/2024[2018-19]Status: Disposed30/10/2025AY 2018-19

SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 UDAIPUR, UDAIPUR vs RAVI INFRABUILD PROJECTS LIMITED, UDAIPUR

ITA 786/JODH/2024[2023-24]Status: Disposed30/10/2025AY 2023-24

SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)

UMRAV SINGH,JAIPUR vs ITO WARD 1, SRI GANGANAGAR

ITA 783/JODH/2024[2018-19]Status: Disposed30/10/2025AY 2018-19

SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)

UMRAV SINGH,JAIPUR vs ITO WARD 1, SRI GANGANAGAR

ITA 782/JODH/2024[2018-19]Status: Disposed30/10/2025AY 2018-19

SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)

UMRAV SINGH,JAIPUR vs ITO WARD 1, SRI GANGANAGAR

ITA 781/JODH/2024[2018-19]Status: Disposed30/10/2025AY 2018-19

SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)

SAGATARAM,BIKANER vs ITO, WARD-1(1), BIKANER

ITA 780/JODH/2024[2017-18]Status: Disposed30/10/2025AY 2017-18

SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)

KAUSHALIYA DEVI DHOOT,JODHPUR vs ACIT, CIRCLE-3, JODHPUR

ITA 779/JODH/2024[2022-23]Status: Disposed30/10/2025AY 2022-23

SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)

AMRIT LAL JAIN,RANI vs ITO, SUMERPUR

ITA 627/JODH/2024[2023-24]Status: Disposed30/10/2025AY 2023-24

SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)

BHARAT DAS VAISHNAV,SIROHI vs DCIT, CENTRAL CIRCLE-1, JODHPUR

ITA 555/JODH/2024[2009-10]Status: Disposed30/10/2025AY 2009-10

SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)

VIKRAM SINGH,BALOTRA vs INCOME TAX OFFICER, BALOTRA

ITA 522/JODH/2024[2017-18]Status: Disposed30/10/2025AY 2017-18