ITAT Jodhpur Bench
2,228 judgments
MAHENDRA SINGH RATHORE,BILARA vs LD. AO WARD 3(5), JODHPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
SUKHAD JEEVAN SANSTHAN,CHITTORGARH vs CIT (EXEMPTION) JAIPUR, JAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
PUSHKAR NAGDA,KANAKHEDA vs DY COMMISSIONER OF INCOMETAX, UDAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
BHERULAL NAGDA,KANAKHEDA vs DY COMMISSION OF INCOME-TAX, UDAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
GAYATRI SHARMA,KELUKHEDA TEH. CHOTI SADRI vs DY. COMMISSIONER OF INCOME-TAX, UDAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
GAYATRI SHARMA,NEEMUCH vs DY. COMMISSIONER OF INCOME-TAX, UDAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
KAPIL MARLECHA,PALI vs ITO,WARD-3,, PALI
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
RAM CHANDRA ANIL KUMAR GOYAK HUF,GEETAYAN vs COMMISSIONER OF INCOME-TAX (APPEALS), INCOME-TAX OFFICE UDAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
GEN SINGH,JODHPUR vs ITO, WARD-3(5), JODHPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JODHPUR vs KALAWATI DEVI, PALI
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JODHPUR vs VINESH KUMAR BALAR, PALI
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JODHPUR, JODHPUR vs SOHANRAJ BALAR, PALI
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JODHPUR vs PRAVEEN BALAR, PALI
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
ACIT, CENTRAL CIRCLE-1, JODHPUR vs M/S. ADARSH CO-OPERATIVE BANK LTD. , SIROHI.
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
ACIT, CENTRAL CIRCLE-1, JODHPUR vs M/S. ADARSH CO-OPERATIVE BANK LTD. , SIROHI.
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
PURA RAM,ARSIKERE vs ITO, WARD - 2, JALORE, JALORE
Dr. MITA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DCIT CENTRAL CIRCLE-31 DELHI, DELHI vs RSWM LTD., BHILWARA
IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR BEFORE DR. MITHA LAL MEENA, HON'BLE ACCOUNTANT MEMBER AND ANIKESH BANERJEE, HON'BLE (Judicial Member)
DCIT CENTRAL CIRCLE-31 NEW DELHI, NEW DELHI vs RSWM LTD., BHILWARA
DR. MITHA LAL MEENA, HON'BLE ACCOUNTANT MEMBER AND ANIKESH BANERJEE, HON'BLE (Judicial Member)
DCIT CENTRAL CIRCLE-31 DELHI, NEW DELHI vs RSWM LTD., BHILWARA
DR. MITHA LAL MEENA, HON'BLE ACCOUNTANT MEMBER AND ANIKESH BANERJEE, HON'BLE (Judicial Member)
