ITAT Jodhpur Bench
2,228 judgments
SANJU SONI,JODHPUR vs ITO, WARD-1(1), JODHPUR
Dr. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SANJU SONI,JODHPUR vs ITO, WARD-1(1), JODHPUR
Dr. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ADITYA EXTRACTIONS PVT. LTD.,C-KUMBHA NAGAR vs DCIT , CHITTORGARH
Dr. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MUJIB,BARMER vs ITO, WARD-1, BARMER
Dr. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
VINOD GARG,UDAIPUR vs ASSISTANT COMMISSIONER, UDAIPUR
IN THE INCOME TAX APPELLATE TRIBUNAL JODHPUR BENCH, JODHPUR BEFORE DR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE, JUDICIAL MEMBER I.T.A. 747/Joh/2024 (Assessment year : 2019-20) Vinod Garg, Jhadol, Sharda, Udaipur - 313 905 PAN: ANPG6950D APPELLANT vs Assistant Commissioner of Income-tax, Central Circle-1, Udaipur, Rajasthan RESPONDENT I.T.A.748/Joh/2024 (Assessment year : 2019-20) Popat Lal Garg, Budhar, Rishabhdeo, Udaipur, Rajasthan - 313 801 PAN: AEWPG2331N APPELLANT vs
BURHANUDDIN BOHRA,UDAIPUR vs ASSISTANT COMMISSIONER , UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
CHAMPA LAL MEHTA,SANCHORE vs ITO WARD-2 JALORE, JALORE
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI NARINDER KUMAR, HON'BLE (Judicial Member)
CHAMPA LAL MEHTA ,SANCHORE vs ITO WARD-2, JALORE
ANJANA CONSTRUCTION,NIMBAHERA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, UDAIPUR, UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
ANJANA CONSTRUCTION,NIMBAHERA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, UDAIPUR, UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
SARVODAYA MINING SERVICES,NIMBAHERA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, UDAIPUR, UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
BANSI LAL KUMHAR,UDAIPUR vs ACIT CIRCLE-2, UDAIPUR
SUNIL KUMAR GOYAL ,NEEMUCH vs DY COMMISSIONER OF INCOME-TAX, UDAIPUR
SUNIL KUMAR GOYAL,NEEMUCH vs DY COMMISSIONER OF INCOME-TAX, UDAIPUR
Dr. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR, UDAIPUR vs ANJANA CONSTRUCTION, CHITTORGARH
DR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
SHRI PANCHPADRA GOUSHALA SAMITI,BALOTRA vs ITO WARD, BALOTRA, BALOTRA
Dr. MITHA LAL MEENA, ACCOUNTANT MEMBER AND SIRI Narinder KUMAR (Judicial Member)
CLG UNIVERSAL FOUNDATION,JODHPUR vs CIT(EXEMPTION), JAIPUR
DR. MITHA LAL MEENA, HONʼBLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)
CLG UNIVERSAL FOUNDATION,JODHPUR vs CIT ( EXEMPTION),, JAIPUR
DR. MITHA LAL MEENA, HONʼBLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)
CHINMAY JAIN,UDAIPUR vs ITO, WARD- 1(1), UDAIPUR, UDAIPUR
DR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)
CLG UNIVERSAL FOUNDATION ,JODHPUR vs CIT(EXEMPTION),, JAIPUR
DR. MITHA LAL MEENA, HONʼBLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)
