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ITAT Jodhpur Bench

2,228 judgments

SHREE HARI RAM SHIKSHAN SANSATHAN,JODHPUR vs ITO WARD EXEMPTION, JODHPUR, JODHPUR

ITA 517/JODH/2023[2017-18]Status: Disposed29/9/2025AY 2017-18

DR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

SHILPI GOYAL,NEEMUCH vs COMMISSIONER OF INCOME-TAX APPEAL -2, INCOME TAX OFFICE UDAIPUR

ITA 469/JODH/2023[2012-13]Status: Disposed29/9/2025AY 2012-13

Dr. MITHA LAL. MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SHILPI GOYAL,NEEMUCH vs DY. COMMISSIONER OF INCOME-TAX, UDAIPUR

ITA 370/JODH/2023[2010-11]Status: Disposed29/9/2025AY 2010-11

Dr. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

MITHLESH SUHALKA,UDAIPUR vs ITO, WARD 1(1), UDAIPUR

ITA 103/JODH/2023[2007-08]Status: Disposed29/9/2025AY 2007-08

DR. MITHA LAL MEENA (Accountant Member), SHRI ANIKESH BANERJEE (Judicial Member)

SHREE JAIN SWETAMBER TEERAPANTH MAHILA MANDAL GANGASHAHAR,BIKANER vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 785/JODH/2024[NA]Status: Disposed11/9/2025

DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)

SHREE JAIN SWETAMBER TERAPANTH MAHILA MANDAL GANGASHAHAR,BIKANER vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 777/JODH/2024[NA]Status: Disposed11/9/2025

DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)

C L TRADERS,BIKANER vs ITO, WARD-1(2), BIKANER

ITA 381/JODH/2025[2021-22]Status: Fixed22/8/2025AY 2021-22

DR. MITHA LAL MEENA, HONʼBLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)

ISHWAR SINGH,BARMER vs ITO, WARD-1, BARMER

ITA 840/JODH/2024[2017-18]Status: Disposed22/8/2025AY 2017-18

DR. MITHA LAL MEENA, HONʼBLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)

KITNORIYA GRAM SEVA SAHKARI SAMITI LIMITED,BARMER vs ITO, WARD-1, BARMER

ITA 821/JODH/2024[2017-18]Status: Disposed22/8/2025AY 2017-18

DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)

MADHAV UNIVERSITY,PINDWARA, SIROHI vs CIT(EXEMPTION), JAIPUR

ITA 789/JODH/2024[2024-25]Status: Disposed22/8/2025AY 2024-25

DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)

ASHOK PANWAR HUF,JODHPUR vs ACIT, CENTRAL CIRCLE-3, JODHPUR

ITA 56/JODH/2024[2014-15]Status: Disposed22/8/2025AY 2014-15

DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)

AMRA RAM KUMAWAT,JODHPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR

ITA 383/JODH/2024[2015-16]Status: Disposed22/8/2025AY 2015-16

DR. MITHA LAL MEENA, HONʼBLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)

ASHOK KUMAR,JAIPUR vs ITO WARD-1, CHURU, CHURU

ITA 14/JODH/2025[2016-17]Status: Disposed21/8/2025AY 2016-17

DR. MITHA LAL MEENA, HONʼBLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)

DHABAN GRAM SEWA SAHAKARI SAMITY,SANGARIA vs ITO WARD 1 , HANUMANGARH

ITA 771/JODH/2024[2018-19]Status: Disposed21/8/2025AY 2018-19

DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI ANIKESH BANERJEE, HON’BLE (Judicial Member)

SHARDA CHOUDHARY,JODHPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR

ITA 489/JODH/2024[2014-15]Status: Disposed20/8/2025AY 2014-15

DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)

SHARDA CHOUDHARY ,JODHPUR vs DCIT, CENTRAL CIRCLE-1,, JODHPUR

ITA 488/JODH/2024[2013-14]Status: Disposed20/8/2025AY 2013-14

DR. MITHA LAL MEENA, HON'BLE (Accountant Member), SHRI ANIKESH BANERJEE, HON'BLE (Judicial Member)

SANTOSH SANSKAR EVM SEVA KENDRA,JODHPUR vs CIT(E), JAIPUR

ITA 429/JODH/2024[2024-25]Status: Disposed20/8/2025AY 2024-25

SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)

SANTOSH SANSKAR EVM SEVA KENDRA, ,JODHPUR vs CIT(E),, JAIPUR

ITA 428/JODH/2024[2024-25]Status: Disposed20/8/2025AY 2024-25

SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)

BALAJI MARBLE AND TILES PVT. LTD,KATNI vs PR. CIT - CENTRAL, JAIPUR

ITA 385/JODH/2024[2018-2019]Status: Disposed20/8/2025AY 2018-2019

SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)

MOHAMMAD YASEER,BARDEZ GOA vs ITO, WARD-2, MAKRANA

ITA 345/JODH/2024[2015-16]Status: Disposed20/8/2025AY 2015-16

DR. MITHA LAL MEENA, HONʼBLE (Accountant Member), SHRI ANIKESH BANERJEE, HONʼBLE (Judicial Member)