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ITAT Jodhpur Bench
2,205 judgments
JAGADISH PANCHAL,UDAIPUR vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), UDAIPUR
ITA 314/JODH/2024[2016-17]Status: Disposed29/9/2026AY 2016-17
KEDAR DAS DARGAR HUF,BIKANER vs ACIT CIRCLE-1, BIKANER
ITA 116/JODH/2026[2020-21]Status: Disposed22/9/2026AY 2020-21
CHETAK ENTERPRISES LIMITED,NIMBAHERA vs ACIT, CENTRAL CIRCLE-1, UDAIPUR, UDAIPUR
ITA 491/JODH/2025[2021-22]Status: Disposed22/9/2026AY 2021-22
BIRMANA GRAM SEWA SAHAKARI SAMITI LTD.,SRIGANGANAGAR vs ITO, WARD, SRIGANGANAGAR
ITA 479/JODH/2025[2015-16]Status: Disposed22/9/2026AY 2015-16
ANNAPURNA INDUSTRIES,JODHPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR
ITA 473/JODH/2025[2014-15]Status: Disposed22/9/2026AY 2014-15
MANISH KUMAR GOLECHHA,BARMER vs ITO, BALOTRA
ITA 1025/JODH/2025[2018-19]Status: Disposed22/9/2026AY 2018-19
SUCCESS POINT A STEP TOWARDS YOUR SUCCESS SANSTHA,BIKANER vs ITO, WARD-2(2), BIKANER
ITA 884/JODH/2024[2017-18]Status: Disposed22/9/2026AY 2017-18
PADAM SHREE TEX FEB PRIVATE LIMITED,BALOTRA vs ACIT BARMER, BARMER
ITA 384/JODH/2024[2017-18]Status: Disposed22/9/2026AY 2017-18
SUCHETA KRIPLANI SHIKSHA NIKETAN,MANAKLAO vs ITO EXEMPTION, JODHPUR
ITA 126/JODH/2026[2023-2024]Status: Heard17/9/2026AY 2023-2024
SHREY JAIN,JODHPUR vs AO, JODHPUR
ITA 124/JODH/2026[2024-2025]Status: Disposed14/9/2026AY 2024-2025
PACIFIC EDUCATION TRUST,PALSANA, SURAT vs PR. CIT, (CENTRAL) JAIPUR, JAIPUR
ITA 19/JODH/2021[2020-21]Status: Disposed8/9/2026AY 2020-21
SHRI VARDHMAN SADHUMARGI STHANAKVASI JAIN SHRAVAK SANGH,UDAIPUR vs CIT EXEMPTION, UDAIPUR
ITA 653/JODH/2025[NA]Status: Disposed4/9/2026
AJAY LUNAWAT,JODHPUR vs ITO WARD-3(1), JODHPUR
ITA 1122/JODH/2025[2017-18]Status: Disposed4/9/2026AY 2017-18
MODILAL RAWATMAL SIROHIYA,UDAIPUR vs ITO, WARD-1(2), UDAIPUR
ITA 426/JODH/2023[2017-18]Status: Disposed4/9/2026AY 2017-18
SHREE JAY JAYANT JASWANT CHARITABLE TRUST,JODHPUR vs CIT(E), JAIPUR
ITA 215/JODH/2025[NA]Status: Disposed3/9/2026
MOHAMMED AIJAZ SHAIKH,RAJASTHAN vs INCOME TAX OFFICER, RAJASTHAN
ITA 1076/JODH/2025[2019-2020]Status: Disposed3/9/2026AY 2019-2020
ANKIT AGARWAL,CHURU vs ITO WARD-1, CHURU
ITA 8/JODH/2023[2015-16]Status: Disposed3/9/2026AY 2015-16
SHREE JAIN SHWETAMBAR JINALAY PANCHU,BIKANER vs ITO WARD 1(1) BIKANER, BIKANER
ITA 92/JODH/2026[2025-26]Status: Disposed1/9/2026AY 2025-26
INCOME TAX OFFICER, PALI vs KUSHAL CHAND DAGA (HUF), PALI
ITA 73/JODH/2026[2013-14]Status: Disposed1/9/2026AY 2013-14
SHRI KRISHNA GOPAL GAU SHALA SAMOITI AACHHOJAI,SHRI KRISHNA GOPAL GAU SHALA SAMOITI AACHHOJAI vs CIT EXEMPTION JAIPUR, CIT EXEMPTION JAIPUR
ITA 57/JODH/2026[2025-26]Status: Disposed1/9/2026AY 2025-26
