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ITAT Jodhpur Bench
2,205 judgments
SHREE MEERA GO SEWA SAMITI SATLAWAS,SHREE MEERA GO SEWA SAMITI SATLAWAS vs CIT EXEMPTION JAIPUR, CIT EXEMPTION JAIPUR
ITA 56/JODH/2026[2025-26]Status: Disposed1/9/2026AY 2025-26
AAPESHWAR VADI GAUSHALA SANSTHAN TAVAB,JODHPUR vs CIT (E), JAIPUR
ITA 137/JODH/2026[N/A]Status: Disposed1/9/2026
SHREE JAIN SWETAMBER TERAPANTHI SABHA CHARWAS,CHARWAS, CHURU vs ITO WD 1, CHURU, CHURU,RAJASTHAN
ITA 1129/JODH/2025[2027-28]Status: Disposed1/9/2026AY 2027-28
SHRI NARAYANI TOR PRIVATE LIMITED,BHILWARA vs INCOME TAX OFFICER, WD-1, BHILWARA, BHILWARA
ITA 1085/JODH/2025[2018-19]Status: Disposed1/9/2026AY 2018-19
MANOJ KUMAR JAGETIA,BHILWARA vs INCOME TAX OFFICER, WARD-1, BHILWARA
ITA 1050/JODH/2025[2019-20]Status: Disposed1/9/2026AY 2019-20
DCIT, CENTRAL CIRCLE-1, JODHPUR vs M/S. ADARSH CREDIT CO-OPERATIVE SOCIETY LTD., SIROHI
ITA 264/JODH/2018[2014-15]Status: Disposed1/9/2026AY 2014-15
GOPAL RAM,CHURU vs ITO WD 1, CHURU, CHURU
ITA 252/JODH/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
GULAMANE ASHRAF WELFARE SOCIETY,JODHPUR vs CIT (E) , JAIPUR
ITA 992/JODH/2025[N/A]Status: Disposed31/8/2026
MAHESH KUMAR MAKKAR,SRIGANGANAGAR vs ACIT, CENTRAL CIRCLE, BIKANER
ITA 785/JODH/2025[2021-22]Status: Disposed31/8/2026AY 2021-22
VIJENDRA CHOUDHARY,NAGAUR vs ITO, WARD-1,, NAGAUR
ITA 474/JODH/2025[2018-19]Status: Disposed31/8/2026AY 2018-19
PROF. DR. SOHAN RAJ- LAXMI DEVI, TATER CHERITABLE TRUST,JODHPUR vs CIT (EXEMPTION), JAIPUR
ITA 1109/JODH/2025[N/A]Status: Disposed31/8/2026
PROF. DR. SOHAN RAJ- LAXMI DEVI, TATER CHERITABLE TRUST,JODHPUR vs CIT (EXEMPTION), JAIPUR
ITA 1108/JODH/2025[N/A]Status: Disposed31/8/2026
SHREE MARUDHAR ASHAPURAN PARSHWANATH JAIN SHWETAMBER TIRTH TRUST NUN,SIROHI vs CIT(EXEMPTIONS) - JAIPUR, JAIPUR
ITA 1074/JODH/2025[2026-27]Status: Disposed31/8/2026AY 2026-27
JITO PALI CHAPTER FOUNDATION ,PALI vs CIT EXEMPTION , JAIPUR
ITA 1032/JODH/2025[N/A]Status: Disposed31/8/2026
JAI SHRI RAM ANATH GAUSHALA SAMITI, TARANAGAR,TARANAGAR vs CIT EXEMPTION, JAIPUR, CIT EXEMPTION, JAIPUR
ITA 1027/JODH/2025[2025-26]Status: Disposed31/8/2026AY 2025-26
UDAIPUR CEMENT WORKS LIMITED,UDAIPUR RAJASTHAN vs PCIT, UDAIPUR
ITA 366/JODH/2024[2018-19]Status: Disposed31/8/2026AY 2018-19
SHREE SHANKER TRADING CO,UDAIPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, TDS, UDAIPUR
ITA 212/JODH/2023[2015-16]Status: Disposed31/8/2026AY 2015-16
SHREE SHANKAR TRADING CO.,UDAIPUR vs INCOME TAX OFFICER (TDS), UDAIPUR
ITA 202/JODH/2023[2014-15]Status: Disposed31/8/2026AY 2014-15
SOMYA DIVY TRUST,UDAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 740/JODH/2025[2025-26]Status: Disposed28/8/2026AY 2025-26
PRATAP RAM,JAYAL vs RJN-W-(540)(94), DELHI
ITA 1028/JODH/2025[2018-2019]Status: Disposed28/8/2026AY 2018-2019