← All Benches
ITAT Jodhpur Bench
2,205 judgments
C M & COMPANY,BIKANER vs ACIT CIRCLE-1, BIKANER, BIKANER
ITA 96/JODH/2026[2015-16]Status: Disposed27/8/2026AY 2015-16
SHRI DULESHWAR MAHADEV TRUST,AHMEDABAD vs ITO EXEMPTION JODHPUR, JODHPUR
ITA 184/JODH/2025[2019-20]Status: Disposed27/8/2026AY 2019-20
MANOHAR SINGH,JAISALMER vs ACIT, CIRCLE,, BARMER
ITA 944/JODH/2024[2015-16]Status: Disposed27/8/2026AY 2015-16
SHRI VENKTESH AYURVEDIC AUSHDHALAYA,JAIPUR vs ITO WARD (E), JODHPUR, JODHPUR
ITA 230/JODH/2026[2024-25]Status: Disposed25/8/2026AY 2024-25
RAMESHWAR LAL DANGA,JODHPUR vs ITO WARD-1(4), JODHPUR
ITA 219/JODH/2026[2016-17]Status: Disposed25/8/2026AY 2016-17
AAYCHUKI DEVI GANGARAM RATHI CHARITABLE TRUST,NAGAUR vs ITO, W-1, NAGOUR
ITA 912/JODH/2025[2025-26]Status: Disposed25/8/2026AY 2025-26
AAYCHUKI DEVI GANGARAM RATHI CHARITABLE TRUST,NAGAUR vs ITO, W-1, NAGOUR
ITA 911/JODH/2025[2025-26]Status: Disposed25/8/2026AY 2025-26
INANI CHARITABLE FOUNDATION,BHILWARA vs CIT (E) , JAIPUR
ITA 890/JODH/2025[N/A]Status: Disposed25/8/2026
INANI CHARITABLE FOUNDATION,BHILWARA vs CIT (E), JAIPUR
ITA 889/JODH/2025[N/A]Status: Disposed25/8/2026
SHREE MURLIDHAR GAU SEWASHARM SAMITI,JAIPUR vs CIT EXEMPTION JAIPUR, JAIPUR
ITA 758/JODH/2025[NA]Status: Disposed25/8/2026
SHREE MURLIDHAR GAU SEWASHARM SAMITI,NAGOUR vs CIT EXEMPTION, JAIPUR
ITA 757/JODH/2025[NA]Status: Disposed25/8/2026
SHIV KUMAR HISSARIA CHARITABLE TRUST,JODHPUR vs COMMISSIONER OF INCOME TAX, (EXEMPTION), JAIPUR, JAIPUR
ITA 739/JODH/2025[2024-25]Status: Disposed25/8/2026AY 2024-25
SHRI VEER TEJA JAT VISHRAM GRAHA TRUST,NOKHA vs ITO WARD EXEMPTION, JODHPUR, JODHPUR
ITA 698/JODH/2025[2015-16]Status: Disposed25/8/2026AY 2015-16
SHREE GAUSHALA PANJRA POLE,GHANERAO , DESURI vs COMMISIONER OF INCOME TAX, JAIPUR
ITA 511/JODH/2025[2025-26]Status: Disposed25/8/2026AY 2025-26
THE BULLET BUS,MAHARAJKA, SRIGANGANAGAR. vs ITO, WARD-3,, SRIGANGANAGAR
ITA 943/JODH/2024[2017-18]Status: Disposed25/8/2026AY 2017-18
KHURSHIDA,JODHPUR vs LD. ASSESSING OFFICER, WARD ()
ITA 858/JODH/2024[2019-20]Status: Disposed25/8/2026AY 2019-20
HARISH PANWAR,JODHPUR vs ITO, WARD-3(1), JODHPUR
ITA 849/JODH/2024[2017-18]Status: Disposed25/8/2026AY 2017-18
INCOME TAX OFFICER, WARD-1, BARMER vs CHENNA RAM TARAD, BARMER
ITA 201/JODH/2024[2017-18]Status: Disposed25/8/2026AY 2017-18
NARESH KACHOLIYA,BHILWARA vs ITO, WARD-5, BHILWARA
ITA 216/JODH/2019[2016-17]Status: Disposed25/8/2026AY 2016-17
SHREE VEER TEJA JAT VISHRAM GRAHA TRUST,NOKHA vs CIT (EXEMPTION), JAIPUR
ITA 269/JODH/2016[NA]Status: Disposed25/8/2026