LAXMI AGRICULTURE COOPERATIVE SOCIETY,BIKANER vs. INCOME TAX OFFICER, WARD-1(1), BIKANER

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ITA 663/JODH/2024Status: DisposedITAT Jodhpur17 November 2025AY 2017-18

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Income Tax Appellate Tribunal, JODHPUR BENCH (Virtual

Before: SHRI LALIET KUMAR, HONBLE & DR. MITHA LAL MEENA, HONBLE

For Appellant: Shri T.L. Jain, C.A
For Respondent: Shri Arvind Kumar Gehlot
Hearing: 09.10.2025Pronounced: 17.11.2025

Heard together (2 matters)

ITA No. 663/Jodh/2024
ITA No. 697/Jodh/2024

Read from the judgment's own cause title. This page is filed under one of them.

These Appeals by the assessee are filed in duplicate against the order of National Faceless Appeal Central, Delhi (hereinafter referred to as “NFAC/CIT(A)

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