ITAT Jodhpur Bench
2,205 judgments
BHAGYODAYA SEVA SANSTHAN,BHILWARA vs CIT, EXEMPTION, JAIPUR, JAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
REODAR WELFARE FOUNDATION,SIROHI vs CIT EXEMPTION, JAIPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
REODAR WELFARE FOUNDATION, SIROHI vs CIT EXEMPTION, JAIPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
S SOHAN SINGH JOGINDER SINGH & CO.,UDAIPUR vs ACIT, CIRCLE-3, UDAIPUR
BABY KUNWAR JHALA,NEEMUCH vs DEPUTY COMMISSIONER OF INCOME-TAX, UDAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
EKKADAM SEVA SANSTHAN,SRIGANGANAGAR vs THE CIT (EXEMPTION), JAIPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
LAXMAN SINGH SOLANKI (FIRM),PALI vs ITO, , PALI
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
SHYAM LAL SUTHAR,JODHPUR vs ACIT/DCIT, CIRCLE-1, JODHPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 UDAIPUR, UDAIPUR vs RAVI INFRABUILD PROJECTS LIMITED, UDAIPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
UMRAV SINGH,JAIPUR vs ITO WARD 1, SRI GANGANAGAR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
UMRAV SINGH,JAIPUR vs ITO WARD 1, SRI GANGANAGAR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
UMRAV SINGH,JAIPUR vs ITO WARD 1, SRI GANGANAGAR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
SAGATARAM,BIKANER vs ITO, WARD-1(1), BIKANER
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
KAUSHALIYA DEVI DHOOT,JODHPUR vs ACIT, CIRCLE-3, JODHPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
AMRIT LAL JAIN,RANI vs ITO, SUMERPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
BHARAT DAS VAISHNAV,SIROHI vs DCIT, CENTRAL CIRCLE-1, JODHPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
VIKRAM SINGH,BALOTRA vs INCOME TAX OFFICER, BALOTRA
MAHENDRA SINGH RATHORE,BILARA vs LD. AO WARD 3(5), JODHPUR
SHRI. LALIET KUMAR (Judicial Member), DR. MITHA LAL MEENA (Accountant Member)
SUKHAD JEEVAN SANSTHAN,CHITTORGARH vs CIT (EXEMPTION) JAIPUR, JAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
PUSHKAR NAGDA,KANAKHEDA vs DY COMMISSIONER OF INCOMETAX, UDAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)