ITAT Jodhpur Bench
2,205 judgments
SHREE TARAK GURU JAIN GRANTHALYA,UDAIPUR vs DCIT, CPC, BENGALURU / ITO (EXEMPTION), UDAIPUR , UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
ITO, WARD-1, BHILWARA vs SHRI KAMAL KISHORE AGARWAL, BHILWARA
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHRI BHATTARAK YASHKIRTI DIGAMBER JAIN DHARMARTH TRUST,RISHABDEV vs CIT(E), JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHRI UMMAID MAL SINGHVI,JODHPUR vs ACIT, JODHPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Accountant Member)
VIKRAM KUMAR,SUMERPUR vs ITO SUMERPUR, SUMERPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
SMT. JYOTI GARG,BIKANER vs ITO, WARD-1 (1), BIKANER
BALDEV DASS LAKHOTIA,SRI BIJAYNAGAR vs ITO, SURATGARH
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
JAGDISH RAI GOYAL,HANUMANGARH vs ITO, HANUMANGARH
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
MADAN LAL SHARMA,BIKANER vs ITO, WARD, NOKHA
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
JAGDISH RAI GOYAL,HANUMANGARH vs INCOME TAX OFFICER, HANUMANGARH
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
JANAK SINGH BHATI,JAISALMER vs LD. ASSESSING OFFICER, FACELESS ASSESSMENT UNIT
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
JANAK SINGH BHATI,JAISALMER vs LD. ASSESSING OFFICER, FACELESSS ASSESSMENT UNIT
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
LEVIN DETHA,JODHPUR vs ACIT, CIRCLE-1, JODHPUR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
BANVARI,SRIGANGANAGAR vs ITO, WARD-3,, SRIGANGANAGAR
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
SAMPAT DEVI AGARWAL,BIKANER vs ACIT, CIRCLE-1, BIKANER
DR. MITHA LAL MEENA, HON'BLE (Accountant Member), DR. S. SEETHALAKSHMI, HON'BLE (Judicial Member)
MAHAVEER SEVA SAMITI,PALI vs CIT EXEMPTION , JAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
MAHAVEER SEVA SAMITI,PALI vs CIT EXEMPTION, JAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
LAXMI AGRICULTURE CO OPERATIVE SOCIETY,SAMTA NAGAR, BIKANER vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
LAXMI AGRICULTURE COOPERATIVE SOCIETY,BIKANER vs INCOME TAX OFFICER, WARD-1(1), BIKANER
BHAGYODAYA SEVA SANSTHAN,BHILWARA vs CIT, EXEMPTION, JAIPUR, JAIPUR
SHRI LALIET KUMAR, HON'BLE (Judicial Member), DR. MITHA LAL MEENA, HON'BLE (Accountant Member)
