ITAT Jodhpur Bench
2,205 judgments
VISION INDIA WELFARE SOCIETY,BHILWARA vs CIT(EXEMPTION), JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHRI SHIV SHANKAR MAHADEV GAU SEWA SAMITI SHEELGAON,VILLAGE SHEELGAON vs CIT EXEMPTION JAIPUR, KAILASH HEIGHT, LAL KOTHI, TONK ROAD
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHREE DHARAJWAL MATA SEVA SAMITI,RAJASTHAN vs CIT(E), RAJASTHAN
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHREE DHARAJWAL MATA SEVA SAMITI,POKARAN (JAISALMER) vs COMMISSIONER OF INCOME-TAX (EXEMPTION), JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
JAMIATUL MADINA TRUST,JODHPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION) JAIPUR, JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
AL QURAN FOUNDATION,NAGAUR vs CIT (EXEMPTIONS), JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
UTTARAKHAND VIKAS SAMITI,UDAIPUR vs DCIT, CPC / ITO, WARD EXEMPTION, UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
JAINACHARYA DEVENDRA MUNI SHIKSHAN AND CHIKITSA SHODH SANSTHAN,UDAIPUR vs ADIT, CPC, BENGALURU / ITO, EXEMPTION WARD, , UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
MUNNA RAM,JODHPUR vs ITO, WARD-3(5), JODHPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
TAMTIA GRAM SEVA SAHAKARI SAMITI LIMITED,SAGWARA DUNGARPUR vs ITO WARD DUNGARPUR, DUNGARPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
NAGAUR URBAN COOPERATIVE BANK LIMITED,NAGAUR vs ITO, WARD-1,, NAGAUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
VAGAD SEVA SANSTHAN,DUNGARPUR vs ITO, EXEMPTION, WARD, UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
HEMENDRA KUMAR MENARIA,UDAIPUR vs ITO, WARD-2(1), UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
HEMENDRA KUMAR MENARIA,UDAIPUR vs ITO, WARD-2(1), UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
HEMENDRA KUMAR MENARIA,UDAIPUR vs ITO, WARD-2(1), UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
HEMENDRA KUMAR MENARIA,UDAIPUR vs ITO, WARD-2(1), UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
MAHENDRA SINGH DHARAMPAL & CO.,UDAIPUR vs ACIT, CIRCLE-2, UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
HARISH GAURAV,UDAIPUR vs ADIT, CPC, / ACIT, C-2,, BENGALURU / UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
KAMAL KISHORE,SUJANGARH vs ITO WARD-3 CHURU, CHURU
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHREE TARAK GURU JAIN GRANTHALYA,UDAIPUR vs DCIT, CPC, BENGALURU / ITO (EXEMPTION), UDAIPUR , UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
