ITAT Jodhpur Bench
2,205 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, UDAIPUR, UDAIPUR vs SURBHI MURDIA, UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SRI GAUSHALA RAISINGH NAGAR,RAISINGHNAGAR vs WARD EXEMPTION, JODHPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
VIMLA DEVI BHATTAR,PHALODI vs ITO, WARD, PHALODI
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
MAHADEVIA CHARITABLE TRUST,GANDHINAGAR vs COMMISSIONER OF INCOME TAX, UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
MAHADEVIA CHARITABLE TRUST,GANDHINAGAR vs COMMISSIONER OF INCOME TAX, APPEAL UDAIPUR -2 , UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
MANOHAR SINGH,JAISALMER vs ACIT/ADIC, CIRCLE, BARMER
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
JAGDISH PRASAD AND SONS HUF,HANUMANGARH JN. vs INCOME-TAX OFFICER,WARD-1, HANUMANGARH
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
KULDEEP,GOLUWALA DISTT.HANUMANGARH vs INCOME TAX OFFICER WARD-1,, INCOME-TAX OFFICE, NEAR COLLECTORATE, HANUMANGARH
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SIDDHARTH AGARWAL,UDAIPUR vs ACIT, CIRCLE-2, UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
GANESH SINGH GULAB JI,SUMERPUR vs DDIT, CPC, BENGALURU, INCOME TAX OFFICER-SUMEPUR, SUMERPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
GANESH SINGH GULAB JI,SUMERPUR vs DDIT, CPC BANGALURU, INCOME TAX OFFICER-SUMERPUR, SUMERPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
KALU RAM SUSHIL KUMAR,PADAMPUR vs ITO WARD - 1, SRI GANGANAGAR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
HARDEV SINGH,GAJSINGHPUR vs INCOME-TAX OFFICER, SRI GANGANAGAR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHRI KRISHNA GOPALGAU SHALA SAMITI, ,NAGAUR vs CIT(EXEMPTION), JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHRI RADHE KRISHNA GAUSHALA SEWA SAMITI, ,DHOLERAV KHURD, RIYANBADI vs CIT(EXEMPTION), JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SMT. SHANTI BAI CHOGALAL BHUBAJI DARLESHA MANDOLI NAGAR SEWA SAMITI, SUMERPUR,PALI vs CIT(EXEMPTION),, JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
AATAM DHAM SEVA SAMITI, BARWA,PALI vs CIT(EXEMPTION),, JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SUBH EDUCATION AND WELFARE SOCIETY,JODHPUR vs CIT EXEMPTION, JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
GAJANAND GOSHALA SAMITI ,VILLAGE MUNDIYAR vs CIT EXEMPTION, JAIPUR, KAILASH HEIGHT
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
VISION INDIA WELFARE SOCIETY,BHILWARA vs CIT(EXEMPTION), JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)