ITAT Jodhpur Bench
2,205 judgments
JS ENGINEERING WORKS,SAWA, CHITTORGARH vs DCIT, CENTRAL CIRCLE, CHITTORGARH
DR. MITHA LAL MEENA, HON’BLE ACCOUNTANT MEMBER AND SUDHIR PAREEK, HON’BLE (Judicial Member)
JS ENGINEERING WORKS,SAWA, CHITTORGARH vs DCIT, CENTRAL CIRCLE, CHITTORGARH
DR. MITHA LAL MEENA, HON’BLE ACCOUNTANT MEMBER AND SUDHIR PAREEK, HON’BLE (Judicial Member)
JS ENGINEERING WORKS,SAWA, CHITTORGARH vs DCIT, CHITTORGARH
DR. MITHA LAL MEENA, HON’BLE ACCOUNTANT MEMBER AND SUDHIR PAREEK, HON’BLE (Judicial Member)
INCOME TAX OFFICER, WARD-1, BHILWARA, SHASTRI NAGAR vs DHIKOLA GRAM SEWA SAHKARI SAMITI LTD., DHIKOLA, SHAHPURA
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHRI NAVEEN GOYAL,BIKANER vs ITO, WARD-1(1), BIKANER
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
VINAY MITTAL,SRIGANGANAGAR vs ITO, WARD-1, SRIGANGANAGAR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
BALAJI MARBLES AND TILES PVT LIMITED,KATNI vs DCIT CENTRAL CIRCLE 1, UDAIPUR
DR. MITHA LAL MEENA, HON’BLE ACCOUNTANT MEMBER AND SUDHIR PAREEK, HON’BLE (Judicial Member)
SHREE NATH KRIPA FOODS PRIVATE LIMITED,RIICO INDUSTRIAL AREA, NOKHA vs INCOME TAX OFFICER, ITO, WARD, NOKHA
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
ITO, PHALODI vs VARSHA MILLS, KHICHAN
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
J K CONSTRUCTION COMPANY,BIKANER vs ACIT, CIRCLE-1, BIKANER
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
RAKESH KUMAR WADHWA,KESRISINGHPUR vs ITO WARD 1 SRI GANGANAGAR, SRI GANGANAGAR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHARVAN,GANDHIPURA, BALOTRA vs INCOME TAX OFFICER, BALOTRA
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
KUNDIYA SARASWAT SAMAJ SAMITI SRI DUNGARGARH,BIKANER vs CIT EXEMPTION JAIPUR, JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
KUNDIYA SARASWAT SAMAJ SAMITI SRI DUNGARGARH,BIKANER vs CIT EXEMPTION JAIPUR, JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHREE RAJESHWAR BHAGWAN AANJANI MATA GOUSHALA SEVA SAMITI,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHREE RAJESHWAR BHAGWAN AANJANI MATA DHAM TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHREE RAJESHWAR BHAGWAN AANJANI MATA DHAM TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHREE RAJESHWAR BHAGWAN AANJANI MATA GOUSHALA SEVA SAMITI,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
VIMLA DEVI,RAISINGHNAGAR vs INCOME TAX OFFICER, SRI GANGANAGAR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
RAJESH GOYAL,HANUMANGARH TOWN vs ITO WARD 1, HANUMANGARH
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)