ITAT Jodhpur Bench
2,205 judgments
KOTA EDUCATIONAL AND HEALTH CHARITABLE TRUST,KOTA vs CIT(EXEMPTION), JAIPUR, JAIPUR
LAL CHAND CHOUDHARY,JAISALMER vs ACIT/DCIT CIRCLE, BARMER
GEET AND JEET BUILDCON PVT. LTD.,BARMER vs ITO, WARD-1, BARMER
NAVCHAITTANNYA FOUNDATION,JODHPUR vs CIT (EXEMPTION), JAIPUR
NAVCHAITTANNYA FOUNDATION,JODHPUR vs CIT(EXEMPTION), JAIPUR
UMESH KUMAR PANDEY,DURG, CHHATTISGARH vs INCOME TAX OFFICER, WARD 2(1), BHILAI, CHHATTISGARH
CHHATTISGARH STATE POWER TRANSMISSION COMPANY LTD.,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR
CHHATTISGARH STATE POWER TRANSMISSION COMPANY LTD.,RAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAIPUR
M/S BHAGIRATH DAIRY PRIVATE LIMITED,NAGAUR vs ASSISTANT COMMISSIONER OF INCOME TAX,, NAGAUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
NAVKAR WOLLENS PRIVATE LIMITED,BIKANER vs ACIT CIRCLE-3, BIKANER
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
LAKHPAT TRADING AND INDUSTRYS PVT. LTD.,JODHPUR vs ACIT, CIRCLE-3, JODHPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
PRAKASH JAIN,UDAIPUR vs ACIT, CIRCLE-2, UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
CUARZO,UDAIPUR vs PR. CIT,, UDAIPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
RAMKISHORE MALVIYA,JODHPUR vs ITO, WARD-3(1), JODHPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
MANJU GOYAL,BIKANER vs ACIT, CIRCLE-1, BIKANER
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
SHREE JAIN SWETAMBER TERAPANTHI MANAV HITKARI SANGH,PALI vs ITO, WARD, EXEMPTION, JODHPUR
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
BADAMI DEVI ,BARMER vs ITO, WARD-1, BARMER
DR. MITHA LAL MEENA, HON’BLE (Accountant Member), SHRI SUDHIR PAREEK, HON’BLE (Judicial Member)
JS ENGINEERING WORKS,SAWA, CHITTORGARH vs DCIT, CENTRAL CIRCLE, CHITTORGARH
DR. MITHA LAL MEENA, HON’BLE ACCOUNTANT MEMBER AND SUDHIR PAREEK, HON’BLE (Judicial Member)
JS ENGINEERING WORKS,SAWA, CHITTORGARH vs DCIT, CENTRAL CIRCLE, CHITTORGARH
DR. MITHA LAL MEENA, HON’BLE ACCOUNTANT MEMBER AND SUDHIR PAREEK, HON’BLE (Judicial Member)
JS ENGINEERING WORKS,SAWA CHITTORGARH vs DCIT, CENTRAL CIRCLE, CHITTORGARH
DR. MITHA LAL MEENA, HON’BLE ACCOUNTANT MEMBER AND SUDHIR PAREEK, HON’BLE (Judicial Member)
