← All Benches

ITAT Jodhpur Bench

2,205 judgments

M/S VINAYAK BUILDCREATION PRIVATE LIMITED ,UDAIPUR vs DCIT, CENTRAL CIRCLE-1 JODHPUR, JODHPUR

ITA 7/JODH/2025[2019-20]Status: Disposed28/4/2026AY 2019-20

M/S VINAYAK BUILDCREATION PRIVATE LIMITED,UDAIPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR, JODHPUR

ITA 6/JODH/2025[2018-19]Status: Disposed28/4/2026AY 2018-19

M/S VINAYAK BUILDCREATION PRIVATE LIMITED,UDAIPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR, JODHPUR

ITA 5/JODH/2025[2017-18]Status: Disposed28/4/2026AY 2017-18

M/S VINAYAK BUILDCREATION PRIVATE LIMITED,UDAIPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR, JODHPUR

ITA 4/JODH/2025[2016-17]Status: Disposed28/4/2026AY 2016-17

M/S VINAYAK BUILDCREATION PRIVATE LIMITED,UDAIPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR, JODHPUR

ITA 3/JODH/2025[2015-16]Status: Disposed28/4/2026AY 2015-16

M/S VINAYAK BUILDCREATION PRIVATE LIMITED,UDAIPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR, JODHPUR

ITA 2/JODH/2025[2014-15]Status: Disposed28/4/2026AY 2014-15

M/S NAKODA BUILDSTRUCTURE PRIVATE LIMITED,UDAIPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR, JODHPUR

ITA 12/JODH/2025[2017-18]Status: Disposed28/4/2026AY 2017-18

M/S NAKODA BUILDSTRUCTURE PRIVATE LIMITED,UDAIPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR, JODHPUR

ITA 11/JODH/2025[2016-17]Status: Disposed28/4/2026AY 2016-17

M/S NAKODA BUILDSTRUCTURE PRIVATE LIMITED,UDAIPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR, JODHPUR

ITA 10/JODH/2025[2015-16]Status: Disposed28/4/2026AY 2015-16

M/S VINAYAK BUILDCREATION PRIVATE LIMITED,UDAIPUR vs DCIT, CENTRAL CIRCLE-1, JODHPUR, JODHPUR

ITA 1/JODH/2025[2013-14]Status: Disposed28/4/2026AY 2013-14

SONNET STONE PRIVATE LIMITED,UDAIPUR vs COMMISSIONER OF INCOME TAX ,APPEAL UDAIPUR-2, UDAIPUR

ITA 68/JODH/2025[2016-17]Status: Disposed27/4/2026AY 2016-17

NAND LAL MADHAV LAL CHAPLOT CHARITABLE TRUST,UDAIPUR vs ITO, WARD EXEMPTION, UDAIPUR

ITA 566/JODH/2025[2021-22]Status: Disposed27/4/2026AY 2021-22

SHREE ASHAPURI SHREE MAHODARI MATAJI TRUST,JALORE vs INCOME TAX OFFICER, JALORE

ITA 505/JODH/2025[2017-18]Status: Disposed27/4/2026AY 2017-18

RAMPARKASH CHIMANLAL,DHAN MANDI vs ITO WARD(1)RJN-W(570)(92), SRIGANGANAGAR

ITA 504/JODH/2025[2023-2024]Status: Disposed27/4/2026AY 2023-2024

RAMPARKASH CHIMANLAL,GANGANAGAR vs ITO WARD (1) RJN-W(570) (92), SRIGANGANAGAR

ITA 499/JODH/2025[2022-2023]Status: Disposed27/4/2026AY 2022-2023

RAJESH CHAND MEHTA,JODHPUR vs INCOME TAX OFFICER, JODHPUR

ITA 494/JODH/2025[2012-2013]Status: Disposed27/4/2026AY 2012-2013

RAJESH CHAND MEHTA,ARVIND NAGAR vs INCOME TAX OFFICER, JODHPUR

ITA 493/JODH/2025[2011-2012]Status: Disposed27/4/2026AY 2011-2012

NARESH CHANDRA JAJRA,JODHPUR vs ACIT, CIRCLE-2, JODHPUR

ITA 442/JODH/2025[2017-18]Status: Disposed27/4/2026AY 2017-18

FIELD CLUB SOCIETY,UDAIPUR vs ITO WARD 2(2) UDAIPUR, UDAIPUR

ITA 731/JODH/2024[2017-18]Status: Disposed27/4/2026AY 2017-18

KOTA EDUCATIONAL AND HEALTH CHARITABLE TRUST,KOTA vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 670/JODH/2024[2025-26]Status: Disposed27/4/2026AY 2025-26