ITAT Jaipur Bench
7,611 judgments
PROFESSIONAL AUTOMOTIVES PRIVATE LIMITED,JAMMU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील /ITA Nos.809 to 815/JP/2025 निर्धारण वर्ष /Assessment Years :2013-14 to 2019-20 Professional Automotives Pvt. बनाम ACIT, Ltd. Bahu Plaza, Bahu Plaza, Jammu Vs. Central Circle- 1, and Kashmir Jaipur स्थायी लेखा सं./जी.आई.आर. सं./PAN/GIR No.:AAACP9608E अपीलार्थी/Appellant प्र]त्यर्थी/Respondent निर्धारिती की ओर से / Assessee by :Shri Tarun Mittal, CA राजस्व की ओर से /Revenue by: Shri Ajey Malik, CIT (Th. V.C)
PROFESSIONAL AUTOMOTIVES PRIVATE LIMITED,JAMMU vs ASSISSTANT COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1, JAIPUR
PROFESSIONAL AUTOMOTIVES PRIVATE LIMITED,JAMMU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRE CIRCLE -1, JAIPUR
PROFESSIONAL AUTOMOTIVES PRIVATE LIMITED,JAMMU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, JAIPUR
WOMEN CHILDREN WELFARE AND RURAL DEVELOPMENT SOCIETY,AJMER vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAKESH KUMAR JAIN,JAIPUR vs DCIT,CIRCLE-2, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
M/S BANNA LAL JAT CONSTRUCTIONS PVT. LTD.,BHILWARA vs DCIT, CENTRAL CIRCLE, AJMER, AJMER
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JAI AMBAY MINERALS,AJMER vs ITO WARD 2(1), AJMER
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JUZAR MOHAMMED HUSAIN BANKODAWALA,JAIPUR vs CIRCLE (INTL TAX) , JAIPUR
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SH. ABHAY KUMAR GODHA,JAIPUR vs ACIT, CIRCLE-1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA No. 546/JPR/2025 निर्धारण वर्ष / Assessment Year : 2017-18 Shri Abhay Kumar Godha 750, Achariyon Ka Rasta, Kishan Pole Bazar Jaipur - 303 003 (Raj) बनाम Vs. The ACIT Circle-1 Jaipur प्रत्यर्थी / Respondent स्थायी लेखा सं. / जी.आई.आर. सं./PAN/GIR No.: AAPPG 4721K अपीलार्थी / Appellant निर्धारिती की ओर से / Assessee by : Shri P.C. Parwal, CA राजस्व की ओर से / Revenue by: Shri Gaurav Awasthi, JCIT-DR स
HELPING 23 WINGS FOUNDATION,JAIPUR vs CIT (EXEMPTION), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
HELPING 23 WINGS FOUNDATION,JAIPUR vs CIT (EXEMPTION), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DEVIKA BUILDESTATE PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
VINITA BAJORIA,JAIPUR vs INCOME-TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं./ITA No. 370/JP/2025 निर्धारण वर्ष / Assessment Year : 2016-17 Vinita Bajoria 1, Ganesh Colony Moti Doongri Road, Jaipur बनाम Income Tax Officer, Ward 5(2), Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AEBPB4873M अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Sh. Manoj Choudhary, CA राजस्व की ओर से / Revenue by : Sh. Gorav Avasthi, JCIT सुनवाई की तारीख / Date of Hear
VINOD KUMAR SHARMA,GANGAPURCITY vs THE INCOME TAX OFFICER, KARAULI
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ITO, STATUE CIRCLE, JAIPUR vs SANGEETA GANGWAL, KIRTI NAGAR, TONK ROAD
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपीलसं. / ITA No. 304/JPR/2025 निर्धारण वर्ष / AssessmentYear : 2012-13 Income Tax Officer War-6(4), Jaipur. बनाम Sangeeta Gangwal Vs. B-159, Kirti Nagar, Tonk Road, Jaipur. प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.:AIAPG9939J अपीलार्थी / Appellant निर्धारिती की ओर से / Assessee by : Shri Tarun Mittal, C.A. राजस्व की ओर से / Revenue by: Mrs. Anita Rinesh, JCIT, Sr. DR सुनवाई की तारीख / Date of Hearing :21
LALITA,NEAR REST HOUSE, WARD NO. XVI vs COMMISSIONER OF INCOME TAX (APPEALS), INCOME TAX DEPT., DELHI
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MANDIR SHRI FALODI MATA JI MAHARAJ SAMITI,KOTA vs INCOME TAX OFFICER EXEMPTION WARD , KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MAHATMA SHERANATH JI GOSHALA SAMITI,JHUNJHUNU vs THE CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MAHATMA SHERANATH JI GOSHALA SAMITI,JHUNJHUNU vs THE CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
