ITAT Jaipur Bench
7,611 judgments
AMIT GOYAL,JAIPUR vs INCOME TAX OFFICE, WARD 5(2), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAVINDER SINGH THAKKAR,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
RAVINDER SINGH THAKKAR,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
RAVINDER SINGH THAKKAR,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
RAVINDER SINGH THAKKAR,JAIPUR vs ASSISTANT COMMSSIONER OF INCOME TAX, JAIPUR
RAVINDER SINGH THAKKAR,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, JAIPUR
SHREE JEE TIMBERS,JAIPUR vs ITO WARD 1(1), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA No. 679/JPR/2025 निर्धारणवर्ष / Assessment Year : 2022-23 M/s. Shree Jee Timbers B-33, Opposite 200 Ft. Bypass, Ayodhya Nagar, Chitrakoot, Jaipur – 302 021 बनाम The ITO Ward-1 (1) Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: ACQFS 6816 C अपीलार्थी / Appellant निर्धारिती की ओरसे / Assesseeby :ShriShrawan Kumar Gupta, Advocate राजस्व की ओरसे /Revenue by: Mrs. Alka Gautam, CIT
KOTA VIPASSANA TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपील सं./ITA No. 257 & 557/JP/2025 U/S 12AB & 80G of the Act निर्धारणवर्ष / Assessment Year : 2025-26 Kota Vipassana Trust बनाम The CIT (Exemption) Vs. Jaipur 1, Dhammathali, Via Sisodiya Rani Ka Bagh Galta Ji Road, Jaipur – 302 002 स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AAETK 8352 P अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assesseeby : Shri Shailesh Mantri, CA राजस्व की ओरसे /Revenue
SHIVOHUM PUBLIC CHARITABLE TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA No. 548&549/JP/2025 U/S 12AB & 80G of the Act निर्धारणवर्ष / AssessmentYear :- Shivohum Public Charitable Trust Pulse Hospital,N.H.8, Kotputli Jaipur 303 108 (Raj) Jaipur बनाम The CIT (Exemption) Vs. अपीलार्थी / Appellant प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: ABHTS 1081 K निर्धारिती की ओरसे / Assesseeby : Shri R.S. Poonia, CA राजस्व की ओरसे / Revenue by: Mrs. Alka Gautam, C
SHIVOHUM PUBLIC CHARITABLE TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA No. 548&549/JP/2025 U/S 12AB & 80G of the Act निर्धारणवर्ष / Assessment Year :- Shivohum Public Charitable Trust Pulse Hospital,N.H.8, Kotputli Jaipur 303 108 (Raj) Jaipur बनाम Vs. The CIT (Exemption) Jaipur अपीलार्थी / Appellant प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: ABHTS 1081 K निर्धारिती की ओरसे / Assesseeby : Shri R.S. Poonia, CA राजस्व की ओरसे / Revenue by: Mrs. Alka G
SYLVAN GREENS PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 6, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KOTA VIPASSANA TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपील सं./ITA No. 257 & 557/JP/2025 U/S 12AB & 80G of the Act निर्धारणवर्ष / Assessment Year : 2025-26 Kota Vipassana Trust बनाम The CIT (Exemption) Vs. Jaipur 1, Dhammathali, Via Sisodiya Rani Ka Bagh Galta Ji Road, Jaipur – 302 002 स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AAETK 8352 P अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assesseeby : Shri Shailesh Mantri, CA राजस्व की ओरसे /Revenue
S R AGRO TECH,BEHROR vs ITO, WARD, BEHROR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
INCOME TAX OFFICER , SIKAR vs BHASKAR CHAUHAN, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BHASKAR CHOUHAN,JAIPUR vs INCOME TAX OFFICER, SIKAR
RAMESHWAR LAL VYAS,BEAWAR, AJMER vs DCIT, CENTRAL CIRCLE, AJMER
SHRI SALASAR BALAJI DEVELOPERS PVT LTD ,JAIPUR vs INCOME TAX OFFICER WARD 2(2) JAIPUR , JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
