ITAT Jaipur Bench
7,611 judgments
RAN SINGH,ALWAR vs INCOME TAX OFFICER WARD BHIWADI, BHIWADI
SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAN SINGH,ALWAR vs INCOME TAX OFFICER WARD BHIWADI, BHIWADI
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
NINE EXPORT LLP,JOHARI BAZAR, JAIPUR vs INCOME TAX OFFICER WARD 4(2) JAIPUR, JAIPUR
DR.MANISH BORAD (Accountant Member)
NINE EXPORT LLP,JAIPUR vs INCOME TAX OFFICER WARD 4(2) JAIPUR, JAIPUR
DR.MANISH BORAD (Accountant Member)
RAJ KUMAR JAT,JAIPUR vs THE INCOME TAX OFFICER, BEHROR
DR.MANISH BORAD (Accountant Member)
SURENDRA SINGH,JAIPUR vs ITO WD 1(1), JPR, JAIPUR
DR.MANISH BORAD (Accountant Member)
KULWANT KAUR,JAIPUR vs ITO WD 4(2), JAIPUR
DR.MANISH BORAD (Accountant Member)
KULWANT KAUR,JAIPUR vs ITO WD 4(2), JAIPUR
DR.MANISH BORAD (Accountant Member)
SHREE KEKRI GAUSHALA,AJMER vs ITO, WARD-2(2), AJMER, AJMER
DR.MANISH BORAD (Accountant Member)
SHREE KEKRI GAUSHALA,AJMER vs ITO, WARD-2(2), AJMER, AJMER
DR.MANISH BORAD (Accountant Member)
SHREE KEKRI GAUSHALA,AJMER vs ITO, WARD-2(2), AJMER, AJMER
DR.MANISH BORAD (Accountant Member)
CAREER POINT MONTESARI SIKSHA SAMITI,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR
DR.MANISH BORAD (Accountant Member)
SUPER PRIME CONSTRUCTION PVT. LTD.,JAIPUR vs ACIT, CIRCLE-1, JAIPUR, JAIPUR
DR.MANISH BORAD (Accountant Member)
SHAILESH GOYAL,TONK vs ACIT, CENTRE CIRCLE JAIPUR, JAIPUR
SHREYESHI AGARWAL,JAIPUR vs ACIT, CIRCLE -1, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SURBHI AGARWAL,JAIPUR vs ITO WARD 6(4), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं./ITA No. 155/JPR/2024 निर्धारण वर्ष / Assessment Year : 2014-15 Surbhi Agarwal बनाम The ITO, B-1, New Lite Colony, Tonk Road, Vs. Ward-6(4), Jaipur. Jaipur. अपीलार्थी / Appellant प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.:ARHPA8560F निर्धारिती की ओरसे / Assessee by : Shri Puneet Parkeek, Adv. (through V.C.) राजस्व की ओरसे / Revenue by: Mrs. Anita Rinesh, JCIT-Sr.-DR सुनवाई की तारीख / Date of Hear
SUNIL CHOUDHARY,JAIPUR vs ITO, WARD 6(5), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं./ITA No. 1366/JPR/2024 निर्धारण वर्ष / Assessment Year : 2014-15 | Appellant | | Respondent | |---|---|---| | Sunil Choudhary C-74, Amba Bari, Jaipur-302023. | बनाम V. | The ITO, Ward-6(5), Jaipur. | स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.:AJIPC9619E अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assessee by : Shri Mukesh Khandelwal, C.A. राजस्व की ओरसे / Revenue by: Shri Rajesh Ojha, CIT-DR सुनवा
THE ROSE SOCIETY OF RAJASTHAN,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
THE ROSE SOCIETY OF RAJASTHAN,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)