ITAT Jaipur Bench

BHERU LAL KUMAWAT,VILL KULTHANA vs ITO PRATAPGARH, PRATAPGARH

DR. S. SEETHALAKSHMI (Judicial Member)

SHIKHA GANERIWAL,GUWAHATI vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI RADHA DAMODAR MANDIR TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

UDAI LAL MAHABIR PRASAD,INDIA vs INCOME TAX OFFICER, INDIA

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

URMILA RAJENDRA MUNDRA,AJMER vs INCOME TAX OFFICER, WARD-2(2), AJMER, AJMER

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SMT. SANGEETA GUPTA,JAIPUR vs ITO, WARD-1(2), JAIPUR, JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SMT. SANGEETA GUPTA,JAIPUR vs ACIT, CIRCLE-1, JAIPUR, JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SUJATA GUPTA,JAIPUR vs INCOME TAX OFFICER, WARD-6(4), JAIPUR, JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

MADAN LAL BAPNA,GURGAON vs ITO WARD 3(5), JAIPUR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

MADAN LAL BAPNA,GURGAON vs ITO WARD 3(5), JAIPUR

ST. ANGELS SHIKSHA VIKAS SAMITI,JAIPUR vs ITO (EXEMPTION), WARD - 1, JAIPUR, JAIPUR

Dr. MANISH BORAD (Accountant Member)

AJAY KUMAR RAMPURIA,TONK vs INCOME TAX OFFICER, TONK

Dr. MANISH BORAD (Accountant Member)

BISHANKHEDI GRAM SEVA SAHKARI SAMITI LIMITED,VILLAGE BISHANKHEDI JHALAWAR vs ITO, WD, JHALAWAR ASSESSING OFFICER, JHALAWAR

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

CONNECT SIGNAL,JAIPUR vs CIT EXEMPTION, JAIPUR

CONNECT SIGNAL,JAIPUR vs CIT EXEMPTION, JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SHANKAR LAL SHARMA,JAIPUR vs ITO WD 7(1), JPR, JAIPUR

SHRIGAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

S P C INFRASTRUCTURES PRIVATE LIMITED,JAIPUR vs ACIT, CIRCLE - 4, JAIPUR, JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं./ITA No. 411/JPR/2025 निर्धारण वर्ष / Assessment Year : 2017-18 | S P C Infrastructures Private Limited | The ACIT, | C-74, Amba Bari, | V. | Circle-4, | Jaipur. | | Jaipur. | स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.:AAFCS8079K | अपीलार्थी / Appellant | प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assessee by : Shri Mukesh Khandelwal, C.A. राजस्व की ओरसे / Revenue by: Mrs. Anita R, JCIT, Sr.-DR सुनवाई की तारीख / Date

DCIT, CC-2, JAIPUR, JAIPUR vs M/S. F S HOUSING PVT LTD., JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SHRI DIGMBER JAIN ATIKSHA KESHTRA PADAMPURA ,JAIPUR vs CIT EXEMPTION, JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJENDRA AGARWAL,JAIPUR vs DCIT, CENTRAL CIRCLE-1, JAIPUR

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)