ITAT Jaipur Bench
7,611 judgments
INCOME TAX OFFICER, ALWAR vs ALWAR MALT AND AGRO FOODS MANUFACTURES COMPANY LIMITED, ALWAR
BEFORE: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
INCOME TAX OFFICER, ALWAR vs ALWAR MALT AND AGRO FOODS MANUFACTURES COMPANY LIMITED, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
INCOME TAX OFFICER, ALWAR vs ALWAR MALT AND AGRO FOODS MANUFACTURES COMPANY LIMITED, ALWAR
BEFORE: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MOHAMMED SAHEED,JAIPUR vs ITO WARD DAUSA, DAUSA
DR MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)
MUKESH JAIN HUF,JAIPUR vs DCIT, JAIPUR
MATA DEEN,KOTKASIM vs INCOME TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA No.608/JPR/2025 निर्धारणवर्ष / AssessmentYear : 2012-13 Shri Mata Deen Mohalla Jatwara, KOTKASIM ALWAR 301 702 (Raj) बनाम Vs. The ITO Ward 6(1) Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AWNPD 0463 H अपीलार्थी / Appellant निर्धारिती की ओरसे / Assesseeby : Shri S.K. Gogra, CA राजस्व की ओरसे /Revenue by: Shri Gaurav Awasthi, JCIT-DR सुनवाई की तारीख / Date of Hearing उदघोषणा
GAJENDRA NATH SRIVASTAV THROUGH L/H VIPIN DEVI SRIVASTAV,AJMER vs INCOME TAX OFFICER, AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAGHAV KUMAR DHOOT,JAIPUR vs DCIT CENTRAL CIRCLE 1, JAIPUR
MANISH KUMAR VIJAY,KOTA vs ITO, KOTA
DR. S. SEETHALAKSHMI (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX , JAIPUR vs BHARAT SPUN PIPE AND CONSTRUCTION COMPANY, JAIPUR
SDC CONSTRUCTION,JAIPUR vs ITO, WD 1(3), JIAPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BADRI NARAYAN CHOUDHARY,JAIPUR vs ITO WARD 4(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
M/S RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
M/S RAJASTHAN STATE INDUSTRIAL DEVELOPMENT & INVESTMENT CORPORATION LTD.,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR
PRIME ROSE CITY SCHOOL SAMITI,JAIPUR vs ITO WD 1(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JAJOO RASHMI REFRACTORIES LIMITED,JAIPUR, RAJASTHAN vs DCIT, CIRCLE 4-JAIPUR,, JAIPUR, RAJASTHAN
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, INCOME TAX OFFICE vs SUPREME POLYMERS PRIVATE LIMITED, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं. / ITA No. 189/JP/2025 निर्धारण वर्ष / Assessment Year : 2015-16 DCIT, Central Circle-03, Jaipur बनाम Vs. Supreme Polymers Pvt. Ltd. 137-138, Industrial Area, Jhotwara, Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AACCS 5773 P अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Shri Gaurav Nahata, CA राजस्व की ओर से / Revenue by : Mrs. Anita Rinesh, JCIT, Sr. DR सुनवाई की ता
SHIVAM READYMIX PRIVATE LIMITED,JAIPUR vs ACIT, JAIPUR
NISHA MUKESH KUMAR JAIN,BHILWARA vs INCOME TAX OFFICER, WD-1, BEAWER, BEAWER
DR. S. SEETHALAKSHMI (Judicial Member)