ITAT Jaipur Bench
7,611 judgments
URBAN IMPROVEMENT TRUST,KOTA vs DCIT (EXEMPTIONS), CIRCLE, JAIPUR, JAIPUR
DCIT, EXEMPTIONS, CIRCLE, JAIPUR, JAIPUR vs URBAN IMPROVEMENT TRUST, KOTA
DCIT, EXEMPTIONS, CIRCLE, JAIPUR, JAIPUR vs URBAN IMPROVEMENT TRUST, KOTA
DCIT, EXEMPTIONS, CIRCLE, JAIPUR, JAIPUR vs URBAN IMPROVEMENT TRUST, KOTA
DCIT, EXEMPTIONS, CIRCLE, JAIPUR, JAIPUR vs URBAN IMPROVEMENT TRUST, KOTA
URBAN IMPROVEMENT TRUST,KOTA vs DCIT (EXEMPTIONS), CIRCLE, JAIPUR, JAIPUR
URBAN IMPROVEMENT TRUST,KOTA vs DCIT (EXEMPTIONS), CIRCLE, JAIPUR, JAIPUR
URBAN IMPROVEMENT TRUST,KOTA vs DCIT (EXEMPTIONS), CIRCLE, JAIPUR, JAIPUR
ACIT, EXEMPTIONS, CIRCLE , JAIPUR, JAIPUR vs URBAN IMPROVEMENT TRUST, KOTA
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
DHARMENDRA KUMAR,BHANWARGARH vs INCOME TAX OFFICER, BARAN
BEFORE: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE, JAIPUR, JAIPUR vs VINUS VINIT HIRAWAT, MUMBAI
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs VINUS VINIT HIRAWAT, MUMBAI
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PRAZNA FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PRADYUMNA KUMAR TIWARI LH LATE SMT. JIGAN BAI,JAIPUR vs ITO 1(2) WARD, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PRADYUMNA KUMAR TIWARI LH OF SHRI GOVIND NARAIN TIWARI,JAIPUR vs ITO, 1(2) WARD, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PRADYUMNA KUMAR TIWARI,JAIPUR vs ITO 1(2) WARD, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
INCOME TAX OFFICER, JAIPUR vs POOJA KEDIA, JAIPUIR
MAWALIYO KI DHANI DUGDH UTPADAK MAHILA SAHAKARI SAMITI LIMITED,JAIPUR vs ITO WD 7(2), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
OM PRAKASH KHANDELWAL,JAIPUR vs INCOME TAX OFFICER , WARD-4(1), JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 887/JPR/2025 निर्धारण वर्ष / Assessment Year : 2022-2023 बनाम Vs. | | | |:---|:---| | OM Prakash Khandelwal | Income Tax Officer, Ward-4(1), Jaipur. | | 7, Ekta Marg, Path No. -07, vijay Bari, Dher Ke Balaji, Sikar Road, Jaipur. | | | स्थायीलेखा सं./ जीआईआर सं./PAN/GIR No.: ADHPK9109L | | | अपीलार्थी / Appellant | प्रत्यर्थी / Respondent | निधर्धारिती की ओर से / Assessee by: Sh. Mukesh Goyal,
JOINT COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE-4, JAIPUR vs MANOJ BAHL, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
