ITAT Jaipur Bench

7,611 judgments

JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-4,, JAIPUR vs ABHIMANYU GOLCHA, JAIPUR

ITA 804/JPR/2025[2015-16]Status: Disposed11/8/2025AY 2015-16

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs ABHIMANYU GOLCHA, JAIPUR

ITA 803/JPR/2025[2014-15]Status: Disposed11/8/2025AY 2014-15

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE-4, JAIPUR vs SURENDRA KUMAR GOLCHA, JAIPUR

ITA 802/JPR/2025[2016-17]Status: Disposed11/8/2025AY 2016-17

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE-4, , JAIPUR vs SURENDRA KUMAR GOLCHA, JAIPUR

ITA 801/JPR/2025[2015-16]Status: Disposed11/8/2025AY 2015-16

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE-4, JAIPUR vs SURENDRA KUMAR GOCHA, JAIPUR

ITA 800/JPR/2025[2014-15]Status: Disposed11/8/2025AY 2014-15

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs SURENDRA KUMAR GOLCHA, JAIPUR

ITA 799/JPR/2025[2013-14]Status: Disposed11/8/2025AY 2013-14

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE-4, JAIPUR vs SURENDRA KUMAR GOLCHA, JAIPUR

ITA 798/JPR/2025[2013-14]Status: Disposed11/8/2025AY 2013-14

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs SURENDRA KUMAR GOLCHA, JAIPUR

ITA 797/JPR/2025[2012-13]Status: Disposed11/8/2025AY 2012-13

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME(OSD), CENTRAL CIRCLE-4, JAIPUR vs SURENDRA KUMAR GOLCHA, JAIPUR

ITA 796/JPR/2025[2011-12]Status: Disposed11/8/2025AY 2011-12

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE-4, JAIPUR vs USHA GOLCHA, JAIPUR

ITA 795/JPR/2025[2016-17]Status: Disposed11/8/2025AY 2016-17

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR vs USHA GOLCHA, JAIPUR

ITA 794/JPR/2025[2015-16]Status: Disposed11/8/2025AY 2015-16

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs USHA GOLCHA, JAIPUR

ITA 793/JPR/2025[2014-15]Status: Disposed11/8/2025AY 2014-15

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

JOINT COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRCLE-4, JAIPUR vs USHA GOLCHA, JAIPUR

ITA 792/JPR/2025[2013-14]Status: Disposed11/8/2025AY 2013-14

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

BHAGWAN SAHAY,JAIPUR vs ITO WD 1(1), JAIPUR, JAIPUR

ITA 595/JPR/2025[2007-08]Status: Disposed11/8/2025AY 2007-08

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

BHAGWAN SAHAY,SANGANER, JAIPUR vs ITO WD 1(1), JAIPUR, JAIPUR

ITA 586/JPR/2025[2007-08]Status: Disposed11/8/2025AY 2007-08

SH. KAPIL TANEJA,JAIPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JAIPUR

ITA 578/JPR/2025[2017-18]Status: Disposed11/8/2025AY 2017-18

DR. S. SEETHALAKSHMI (Judicial Member)

CHIRANJI LAL SAINI,SIKAR RAJASTHAN vs ITO WD 1, SIKAR, SIKAR RAJASTHAN

ITA 1002/JPR/2025[2017-18]Status: Disposed11/8/2025AY 2017-18

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)

URBAN IMPROVEMENT TRUST (NOW KOTA DEVELOPMENT AUTHORITY),KOTA vs DCIT (EXEMPTIONS), CIRCLE, JAIPUR, JAIPUR

ITA 813/JPR/2024[AY 2009-10]Status: Disposed11/8/2025

URBAN IMPROVEMENT TRUST (NOW KOTA DEVELOPMENT AUTHORITY),KOTA vs DCIT (EXEMPTIONS), CIRCLE, JAIPUR, JAIPUR

ITA 812/JPR/2024[AY 2007-08]Status: Disposed11/8/2025

URBAN IMPROVEMENT TRUST (NOW KOTA DEVELOPMENT AUTHORITY),KOTA vs DCIT (EXEMPTIONS), CIRCLE, JAIPUR, JAIPUR

ITA 811/JPR/2024[AY 2016-17]Status: Disposed11/8/2025

Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)