ITAT Jaipur Bench

7,611 judgments

SH. RAJESH KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 641/JPR/2025[2018-19]Status: Disposed17/7/2025AY 2018-19

Dr. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)

SH. RAJESH KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 640/JPR/2025[2017-18]Status: Disposed17/7/2025AY 2017-18

Dr. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)

SH. RAJESH KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 639/JPR/2025[2016-17]Status: Disposed17/7/2025AY 2016-17

Dr. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)

SH. RAJESH KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 638/JPR/2025[2015-16]Status: Disposed17/7/2025AY 2015-16

Dr. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)

SH. RAJESH KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 637/JPR/2025[2014-15]Status: Disposed17/7/2025AY 2014-15

Dr. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)

SH. RAJESH KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 636/JPR/2025[2013-14]Status: Disposed17/7/2025AY 2013-14

Dr. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)

SH. RAJESH KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 635/JPR/2025[2012-13]Status: Disposed17/7/2025AY 2012-13

Dr. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)

SH. RAJESH KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 634/JPR/2025[2011-12]Status: Disposed17/7/2025AY 2011-12

Dr. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)

SH. RAJESH KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 633/JPR/2025[2010-11]Status: Disposed17/7/2025AY 2010-11

Dr. MITHA LAL MEENA (Accountant Member), DR. S. SEETHALAKSHMI (Judicial Member)

SH. RAJESH KUMAR JAIN,KOTA vs ACIT, CENTRAL CIRCLE, KOTA, KOTA

ITA 632/JPR/2025[2009-10]Status: Disposed17/7/2025AY 2009-10

SHRI RADHARANI JAN KALYAN SEWA SANSTHAN,BHARATPUR vs CIT EXEMPTION, JAIPUR

ITA 486/JPR/2025[2023-24]Status: Disposed17/7/2025AY 2023-24

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SHRI RADHARANI JAN KALYAN SEWA SANSTHAN,BHARATPUR vs CIT EXEMPTION, JAIPUR

ITA 485/JPR/2025[2023-24]Status: Disposed17/7/2025AY 2023-24

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

SANTOSH KANWAR,JAIPUR vs ITO 6(4 ) JAIPUR, JAIPUR

ITA 937/JPR/2024[2015-2016]Status: Disposed17/7/2025AY 2015-2016

BEFORE: SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

RAJASTHAN STATE BHARAT SCOUT AND GUIDE,JAIPUR vs INCOME-TAX OFFICER (EXEMPTION), JAIPUR

ITA 382/JPR/2025[2011-12]Status: Disposed16/7/2025AY 2011-12

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

RAJASTHAN STATE BHARAT SCOUT AND GUIDE,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX HOLDING CHARGE OF ITO EXEMPTIONS, JAIPUR

ITA 381/JPR/2025[2010-11]Status: Disposed16/7/2025AY 2010-11

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

VIRENDRA PRAKASH SHARMA,JAIPUR vs DCIT CIRCLE (INTL TAX), JAIPUR, JAIPUR

ITA 286/JPR/2025[2020-21]Status: Disposed16/7/2025AY 2020-21

VARSHA JAIN,JAIPUR vs INCOME-TAX OFFICER, WARD 2(3), JAIPUR, JAIPUR

ITA 240/JPR/2025[2011-12]Status: Disposed16/7/2025AY 2011-12

BEFORE: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

DY. COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), JAIPUR, HIGHCOURT CIRCLE, JAIPUR vs LATE VANDANA AGARWAL THROUGH LEGAL HEIR SH. NISHIT AGARWAL, JAIPUR

ITA 1237/JPR/2024[2017-18]Status: Disposed16/7/2025AY 2017-18

APJ ABDUL KALAM EDUCATION AND WELFARE TRUST,JAIPUR, RAJASTHAN vs CIT EXEMPTION, JAIPUR, JAIPUR, RAJASTHAN

ITA 84/JPR/2025[2023-24]Status: Disposed15/7/2025AY 2023-24

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

PRERNA REALPROMOTERS PRIVATE LIMITED,SHYAM NAGAR JAIPUR vs ITO WD 1(2) JPR,, JAIPUR

ITA 482/JPR/2025[2013-14]Status: Disposed15/7/2025AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)