ITAT Jaipur Bench
7,611 judgments
PAWAN GUPTA,KOTA vs ACIT-CENTRAL CIRCLE-KOTA, KOTA
DR. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PAWAN GUPTA,KOTA vs ACIT CENTRAL CIRCLE KOTA, KOTA
DR. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PAWAN GUPTA,KOTA vs ACIT-CENTRAL CIRCLE KOTA, KOTA
DR. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PAWAN GUPTA,KOTA vs ACIT -CENTRAL CIRCLE -KOTA, KOTA
DR. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
BKLG VENDORS PRIVATE LIMITED,JAIPUR vs ITO WARD 1(4) JAIPUR, JAIPUR RAJASTHAN
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
VIKAS DUGAR L/H OF LATE SHRI KESHARI SINGH DUGAR,JAIPUR vs PCIT (CENTRAL) JAIPUR, JAIPUR
or in the course of hearing of the appeal.”
VIKAS DUGAR L/H OF LATE SHRI KESHARI SINGH DUGAR,JAIPUR vs PCIT (CENTRAL), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
VIKAS DUGAR LEGAL HEIR OF LATE SHRI KESHARI SINGH DUGAR,JAIPUR vs PCIT (CENTRAL), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
M/S RAJASTHAN KNOWLEDGE CORPORATION LTD.,JAIPUR vs ACIT, CIRCLE-1, JAIPUR, JAIPUR
Learned CIT(A), NFAC, Delhi, while challenging order dated 25.07.2022 issued under Section 154 of Income Tax Act, 1961 (in short “the Act”), came to be dismissed, while observing as under:-
SHRI PODDAR SEWA SAMITI,FATEHPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRI PODDAR SEWA SAMITI, FATEHPUR vs CIT(EXEMPTION), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHREE GOPAL GAUSHALA SAMITI,DOD SIKAR vs CIT(EXEMPTION), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHREE GOPAL GAUSHALA SAMITI,DHOD vs CIT(EXEMPTION), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
VINOD GUPTA,JHUNJHUNU vs INCOME TAX OFFICER, JHUNJHUNU
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JAIPRAKASH YADAV,ALWAR vs INCOME TAX OFFICER, WD, BEHROR, BEHROR
DR. S. SEETHALAKSHMI (Judicial Member)
MINAKSHI,KOTA vs INCOME TAX OFFICER, TONK
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
VIPIN KUMAR BANSAL,ALWAR vs INCOME TAX OFFICER, WARD 1(1), ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
M/S PARDAYA MEMORIAL TRUST,JAIPUR vs ITO(E), WARD-1, JAIPUR/, JAIPUR
DR. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRI RAM GOUSHALA SAMITI,SIKAR vs CIT (EXEMPTION), JAIPUR, JAIPUR
SHRI RAM GOUSALA SAMITI,SIKAR vs CIT (EXEMPTION), JAIPUR, JAIPUR
DR. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
