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ITAT Jaipur Bench

7,611 judgments

GLOBAL CSR FOUNDATION,JAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR

ITA 203/JPR/2025[2025-26]Status: Disposed10/7/2025AY 2025-26

DR. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

GLOBAL CSR FOUNDATION,JAIPUR vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR

ITA 202/JPR/2025[2025-26]Status: Disposed10/7/2025AY 2025-26

DR. MITHA LAL MEENA (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

MANEESH JOSHI,JAIPUR vs ITO WARD, DAUSA, DAUSA

ITA 613/JPR/2025[2018-19]Status: Disposed9/7/2025AY 2018-19

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM Shri Maneesh Joshi आयकरअपीलसं. / ITA. No. 613/JPR/2025 निर्धारणवर्ष / AssessmentYears : 2018-19 बनाम | The ITO, Vs. Ward-Dausa Dausa Ward No. 24, Jageer (Rural) Bandikui, Baswa Road, Bandikui, Tehsil: Baswa, Dausa-303 313 स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AGFPJ 8810N अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assesseeby : Shri R.S. Poonia, CA राजस्व की ओरसे / Revenue by : Shri Rajesh Ojh

SAVITA GUPTA,KOTA vs ITO, DELHI

ITA 609/JPR/2025[2013-14]Status: Disposed9/7/2025AY 2013-14

DR. S. SEETHALAKSHMI (Judicial Member)

PRAMOD KUMAR CHOUDHARY,JAIPUR vs ITO, JAIPUR

ITA 206/JPR/2025[2012-13]Status: Disposed9/7/2025AY 2012-13

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs TRILOK DEWAN, SIKAR

ITA 303/JPR/2025[2016]Status: Disposed8/7/2025

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs TRILOK DEWAN, SIKAR

ITA 302/JPR/2025[2014]Status: Disposed8/7/2025

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs VAIBHAV BANKA, SIKAR

ITA 301/JPR/2025[2016]Status: Disposed8/7/2025

DR. S. SEETHALAKSHMI (Judicial Member)

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs SARITA DEWAN, SIKAR

ITA 300/JPR/2025[2016]Status: Disposed8/7/2025

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs SARITA DEWAN, SIKAR

ITA 299/JPR/2025[2014]Status: Disposed8/7/2025

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs SNEHLATA AGARWAL, SIKAR

ITA 298/JPR/2025[2016]Status: Disposed8/7/2025

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs SNEHLATA AGARWAL, SIKAR

ITA 297/JPR/2025[2014]Status: Disposed8/7/2025

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs USHA BANKA, SIKAR

ITA 296/JPR/2025[2016]Status: Disposed8/7/2025

DCIT, CENTRAL CIRCLE-1, JAIPUR , JAIPUR vs USHA BANKA, SIKAR

ITA 295/JPR/2025[2014]Status: Disposed8/7/2025

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs SUBHASH CHANDRA BANKA, JAIPUR

ITA 294/JPR/2025[2016]Status: Disposed8/7/2025

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs SUBHASH CHANDRA BANKA, SIKAR

ITA 293/JPR/2025[2014]Status: Disposed8/7/2025

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs VIPUL BANKA, SIKAR

ITA 292/JPR/2025[2016]Status: Disposed8/7/2025

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs VIPUL BANKA, SIKAR

ITA 291/JPR/2025[2014]Status: Disposed8/7/2025

DR. S. SEETHALAKSHMI (Judicial Member)

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs PRIYA DEWAN, SIKAR

ITA 289/JPR/2025[2014]Status: Disposed8/7/2025

DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs PRIYA DEWAN, SIKAR

ITA 288/JPR/2025[2016]Status: Disposed8/7/2025