ITAT Jaipur Bench
7,611 judgments
SAMYAK GYAN PRACHAR PRASAR TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs ASHOK PARWAL, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं./ITA No. 53/JP/2025 निर्धारण वर्ष / Assessment Year : 2015-16 Joint Commissioner of Income Tax (OSD), Circle-04, Jaipur बनाम Vs. Ashok Parwal M-57, Mahesh Colony, Tonk Phatak, Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: ACJPO7256L अपीलार्थी / Appellant प्रत्यर्थी / Respondent निधारिती की ओर से / Assessee by: Sh. Vedant Agarwal, Adv. राजस्व की ओर से / Revenue by : Sh. Ajey Malik, CIT (th. V.C.) सुनवाई क
BHAWANI SINGH,JAIPUR vs ITO WD 4(1), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
DARGAH HAZRAT MEERAN SAHIB,AJMER vs INCOME TAX OFFICER WARD 1(1), AJMER
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 429 to 431/JPR/2025 निर्धारण वर्ष / Assessment Year : 2013-14, 2016-17 & 2018-19 | Dargah Hazrat Meeran Sahib | | Taragarh Hill Ajmer, | Ajmer. | बनाम Income Tax Office, | Vs. | Ward-1(1), | Ajmer. | प्रत्यर्थी / Respondent स्थायीलेखा सं./ जीआईआर सं./PAN/GIR No.:AAAAD5184H अपीलार्थी / Appellant निर्धारिती की ओरसे / Assesseeby : Shri Rahul Pandya, Adv., Shri Priyesh Kasliwal, Adv. राजस्व की ओरसे / Revenue
MISHRI LAL,AJMER vs INCOME TAX OFFICER, WARD-1(2), AJMER, AJMER
DR. S. SEETHALAKSHMI (Judicial Member)
HUSAIN AHAMED,MUMBAI vs ITO WARD, PRATAPGARH, PRATAPGARH
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHANKAR LAL LUDHANI THROUGH LATA DEVI LUDHANI AS LEGAL HEIR,AJMER vs DCIT, CENTRAL CIRCLE, AJMER, AJMER
DR. S. SEETHALAKSHMI (Judicial Member)
KALP-VRIKSH HOSPITAL AND RESEARCH CENTRE FOUNDATION,JHUNJHUNU vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BHANWAR LAL NAMA,TONK vs ACITCENCIR3JAIPUR, LIC BUILDING AMBEDKAR CIRCLE
DR. S. SEETHALAKSHMI (Judicial Member)
CRYSTAL METAL INDUSTRIES,ALWAR vs ACIT, ALWAR
SHRI MANISH BORAD (Accountant Member)
CRYSTAL METAL INDUSTRIES,ALWAR vs ACIT, ALWAR
SHRI MANISH BORAD (Accountant Member)
CRYSTAL METAL INDUSTRIES,ALWAR vs ACIT, ALWAR
SHRI MANISH BORAD (Accountant Member)
CRYSTAL METAL INDUSTRIES,ALWAR vs JCIT, CENTRAL CIRCLE, JAIPUR
SHRI MANISH BORAD (Accountant Member)
CRYSTAL METAL INDUSTRIES,ALWAR vs ACIT, ALWAR
SHRI MANISH BORAD (Accountant Member)
BABU SINGH,SHIV vs ITO, WARD 1 BARMER, BARMER
SHRI MANISH BORAD (Accountant Member)
AMAR SINGH SAHU,JAIPUR vs INCOME TAX OFFICE 2(4) JAIPUR, JAIPUR
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DEVENDRA KUMAR SHARMA,JAIPUR vs ITO WARD DAUSA, DAUSA
SHRI MANISH BORAD, AM आयकर अपील सं. / ITA. No. 660/JP/2025 निर्धारण वर्ष / Assessment Year : 2013-14 Devendra Kumar Sharma बनाम ITO, Vill Post Khan Bhankri, Teh Vs. Ward Dausa, Dausa Dausa स्थायी लेखा सं./जीआईआर सं./PAN/GIR No.: EJTPS5571Q अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Shri R. S. Poonia, CA राजस्व की ओर से / Revenue by : Shri Gautam Singh Choudhary, JCIT सुनवाई की तारीख / Date of Hearing : 02/07/2025 उदघोषणा की तारीख / Date of Pronouncemen
DARGAH HAZRAT MEERAN SAHIB,AJMER vs INCOME TAX OFFICER WARD 1(1), AJMER
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR, JM आयकर अपील सं. / ITA No. 429 to 431/JPR/2025 निर्धारण वर्ष / Assessment Year : 2013-14, 2016-17 & 2018-19 | Dargah Hazrat Meeran Sahib | बनाम | Income Tax Office, | Taragarh Hill Ajmer, | Vs. | Ward-1(1), | Ajmer. | | Ajmer. | स्थायीलेखा सं./ जीआईआर सं./PAN/GIR No.:AAAAD5184H | अपीलार्थी / Appellant | प्रत्यर्थी / Respondent | | निर्धनिती की ओरसे / Assesseeby | : Shri Rahul Pandya, Adv. & | | Shri Priyesh Kasliwal, Adv. | राजस्व
DARGAH HAZRAT MEERAN SAHIB,AJMER vs INCOME TAX OFFICER WARD 1(1), AJMER
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JOINT COMMISSIONER OF INCOME-TAX(OSD), CENTRAL CIRCLE-4, AMBEDKAR CIRCLE vs SIDDHARTHA TOTUKA, C-SCHEME
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
