ITAT Jaipur Bench
7,611 judgments
SARAFAT ALI KHAN,SIKAR, RAJASTHAN. vs INCOME TAX OFFICER, WARD - 4(3), JAIPUR, JAIPUR
SHRI MANISH BORAD (Accountant Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-04, JAIPUR, JAIPUR vs GORDHAN DAS MAHESHWARI, JAIPUR
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KORRIPALLY SATHYANARAYANA,TIRUMALGIRI, HYDERABAD. vs INCOME TAX OFFICER WARD -2(1), AJMER., AJMER, RAJASTHAN.
SHRI MANISH BORAD (Accountant Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-04, JAIPUR, JAIPUR vs VIJAY KUMAR MEHTA , JAIPUR
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs VIJAY KUMAR MEHTA , JAIPUR
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
UNHEL GRAM SEWA SAHKARI SAMITI LTD,JHALAWAR vs ITO WARD JHALAWAR, JHALAWAR
SHRI MANISH BORAD (Accountant Member)
RAJASTHAN PRASHASNIK SEVA PARISHAD,JAIPUR vs ITO WARD EXEMPTION-1, JAIPUR, JAIPUR
SHRI MANISH BORAD (Accountant Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs ASHOK KUMAR DUSAD , JAIPUR
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE, JAIPUR, JAIPUR vs ASHOK KUMAR DUSAD, JAIPUR
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE, JAIPUR, JAIPUR vs ASHOK KUMAR DUSAD , JAIPUR
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE, JAIPUR, JAIPUR vs ASHOK KUMAR DUSAD, JAIPUR
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PURAN SINGH RANWA,JAIPUR vs ITO WD 1, SIKAR, SIKAR
Dr. MANISH BORAD (Accountant Member)
CAREER POINT MONTESARI SIKSHA SAMITI,JAIPUR vs EXEMPTION WARD 1, JAIPUR, JAIPUR
Dr. MANISH BORAD (Accountant Member)
SH. SANJIV JHA,DHOLPUR vs ITO, WARD-4, BHARATPUR, BHARATPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHOBHA SUMAN MISHRA,AJMER vs INCOME TAX OFFICER, AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं./ITA No.576/JPR/2025 निर्धारणवर्ष / AssessmentYear : 2014-15 Shobha Suman Mishra 5/6, B Block, Keshav Marg, Panchsheel, Ajmer-305 001 अपीलार्थी / Appellant बनाम Vs. The ITO Ward 2(2) Ajmer प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AGCPS7545N निर्धारिती की ओरसे / Assesseeby : Shri Sanjeev Jain, CA राजस्व की ओरसे / Revenue by: Shri Gautam Singh Choudhary, JCIT-DR सुनवाई की तारीख / Date
FAYYAZ AHMAD ,NIZAMPUR, TAURU vs INCOME TAX OFFICER, WARD BHIWADI
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA. No. 574/JPR/2025 निर्धारणवर्ष / AssessmentYears : 2011-12 Shri Fayyaz Ahmad 22, Niazampur, Tauru, Gurgaon बनाम The ITO, Vs. Ward-Bhiwadi अपीलार्थी / Appellant Haryana - 122105 Alwar स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AIOPA 8272 G प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assesseeby : Shri Priyam Agarwal, Advocate Shri Shubhendra Singh Deep, Advocate राजस्व की ओरसे /Revenue by : Shri Gautam
SATYA NARAIN AGARWAL,JAIPUR vs ACIT CIRCLE 5, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
NISHA NAGAR ,JAIPUR vs DCIT, CIRCLE, INTERNATIONAL TAXATION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA No.492/JPR/2025 निर्धारण वर्ष / Assessment Year : 2019-20 Mrs. Nisha Nagar 103, Athena Building Sawai Jai Singh Road, Bani Park Jaipur – 302 001 बनाम Vs. The DCIT Circle (International Taxation) Jaipur अपीलार्थी / Appellant स्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: AOQPN 4881A प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : None राजस्व की ओर से / Revenue by: Shri Gorav Avasthi, JCIT-DR
DANARAM NATHURAM JAKHAR,JAIPUR vs ITO WD 1(3), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ARUN NAGAR,JAIPUR vs DCIT, CIRCLE, INTERNATIONAL TAXATION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA No.489/JPR/2025 निर्धारण वर्ष / Assessment Year : 2019-20 Shri Arun Nagar बनाम The DCIT 103, Athena Building Vs. Circle (International Taxation) Sawai Jai Singh Road, Bani Park Jaipur Jaipur – 302 001 स्थायी लेखा सं./जीआईआर सं./PAN/GIR No.: AESPN 6424 M अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : None राजस्व की ओर से / Revenue by: Shri Gorav Avasthi, JCIT-DR स
