ITAT Jaipur Bench
7,611 judgments
GEETA DEVI AGARWAL,JAIPUR vs INCOME TAX OFFICER, ITO WD 1(4), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं. / ITA No. 450/JP/2025 निर्धारण वर्ष / Assessment Year : 2017-18 Badri Lal Agarwal through Legal heir Smt. Geeta Devi G-5, Shyama Residency, Plot No. 7, Purander Ji Ka Bag Moti Doongri Road, Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: ALGPA5194C अपीलार्थी / Appellant निर्धारिती की ओर से / Assessee by: Sh. S. B. Natani, CA राजस्व की ओर से / Revenue by : Sh. Gautam Singh Choudhary, JCIT सुनवाई की तारीख /
NARESH KUMAR LUHADIA,JAIPUR vs DCIT CIRCLE 7,JAIPUR, JAIPUR
SHRI MANISH BORAD (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
NARESH KUMAR LUHADIA,JAIPUR vs DCIT CIRCLE 7, JAIPUR, JAIPUR
or at the time of hearing.
SURENDRA PAL SINGH SAHNI,KOTA vs ASSTT. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member)
VAIBHAV GLOBAL LIMITED,JAIPUR vs DCIT, CC-4, JAIPUR
SWATI TOMAR,JAIPUR vs DY. CIT, CENTRAL CIRCLE 1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं./ITA No. 1345/JP/2024 निर्धारण वर्ष / Assessment Year : 2013-14 Swati Tomar B-4, Govind Marg Adarsh Nagar, Jaipur बनाम Vs. DCIT, Central Circle-01, Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AMNPS6834M अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Sh. G. M. Mehta, CA राजस्व की ओर से / Revenue by : Sh. Gautam Singh Choudhary, Addl. CIT सुनवाई की तारीख / Date of Heari
VAIBHAV GLOBAL LIMITED,JAIPUR vs DCIT, CC-4, JAIPUR
SHREE GORU RAM SMRITI SEVA SANSTHAN,JAIPUR vs CIRCLE (EXEMP.), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA No.483/JPR/2025 निर्धार्ण वर्ष / AssessmentYear : 2020-21 Shree Goru Ram Smriti Seva Sansthan बनाम The DCIT Mukan Garh Road, Village: Vasni Vs. Circle (Exemption) Tehsil: Laxman Garh, Distt: Sikar Jaipur स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AAGAS 3655 Q अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assesseeby : Shri R.S.Poonia, CA राजस्व की ओरसे /Revenue by: Smt. Runi Pal, C
SHREEJEE UDYOG,BAGRU vs ITO, WARD-7(2) JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MOHAN DASS CHELLANI,DUBAI vs ITO WD 1(1), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs ANIMESH AGARWAL, SIKAR
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR vs M/S KIRAN FINE JEWELLERS PVT LTD. , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं. / ITA Nos.268, 270, 271 & 274/JP/2025 निर्धारण वर्ष / Assessment Years : 2013-14, 2014-15 & 2017-18 Dy. Commissioner of Income बनाम Tax, Central Circle-02, Jaipur Vs. Kiran Fine Jewellers Private Limited F-19, Gautam Marg, Vaishali Nagar, Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AADCK7512P अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Shri R. K. Bhatra, CA राजस्व
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs M/S KIRAN FINE JEWELLERS PVT LTD. , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं. / ITA Nos.268, 270, 271 & 274/JP/2025 निर्धारण वर्ष / Assessment Years : 2013-14, 2014-15 & 2017-18 Dy. Commissioner of Income बनाम Tax, Central Circle-02, Jaipur Vs. Kiran Fine Jewellers Private Limited F-19, Gautam Marg, Vaishali Nagar, Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AADCK7512P अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Shri R. K. Bhatra, CA राजस्व
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs M/S KIRAN FINE JEWELLERS PVT LTD. , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs M/S KIRAN FINE JEWELLERS PVT LTD. , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं./ITA Nos.268, 270, 271 & 274/JP/2025 निर्धारण वर्ष / Assessment Years : 2013-14, 2014-15 & 2017-18 Dy. Commissioner of Income बनाम Kiran Fine Jewellers Private Tax, Vs. Limited Central Circle-02, Jaipur F-19, Gautam Marg, Vaishali Nagar, Jaipur स्थायी लेखा सं./ जीआईआर सं./PAN/GIR No.: AADCK7512P अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Shri R. K. Bhatra, CA राजस्व की
INCOME TAX OFFICER, WARD-6(2) JAIPUR, NCRB, JAIPUR vs SH. PANKAJ MEENA, JAIPUR
JYPORE MANUFACTURING JEWELLERS PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR
SACHIN BHANDARI,JAIPUR vs ITD WD 6(4), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAMA SHANKER PAREEK,JAIPUR vs INCOME TAX OFFICER, WARD NO. 7(2), JAIPUR
ENOCHY CHILDREN RELIEF SOCIETY,JAIPUR vs ITO EXEMPTION WARD 1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
