ITAT Jaipur Bench
7,611 judgments
ENOCHY CHILDREN RELIEF SOCIETY,JAIPUR vs ITO EXEMPTION WARD 1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AMIT JAIN,KOTA, RAJASTHAN vs CIRCLE (INTL TAX), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
SHREE CEMENT LIMITED,BANGUR NAGAR vs ACIT, CENTRAL CIRCLE, AJMER
DR. S. SEETHALAKSHMI (Judicial Member)
DINESSH KUMAR SHARMA,JAIPUR vs ITO, WARD4(2), JAIPUR
SHAHJAD QURESHI,JAIPUR vs INCOME TAX OFFICER, JAIPUR
BEFORE: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SAMAJ SEVA SANSTHA,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GAUSHALA SEWA SAMITI,KOTA vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
GAUSHALA SEWA SAMITI,KOTA vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SAMAJ SEVA SANSTHA,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
TASLEEM BANO,JAIPUR vs WARD-5(4) INCOME TAX OFFICER, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
NANAG RAM MEENA,JAIPUR vs ITO WARD 6(4), JAIPUR
SAFE INFRACON PVT. LTD.,JAIPUR vs ITO, WARD 6(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SAFE INFRACON PVT. LTD.,JAIPUR vs INCOME TAX OFFICER, WARD-6(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAM RAJ CHOUDHARY,JAIPUR vs ITO, WARD-1(3), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
ANJU SHARMA,JAIPUR vs INCOME TAX OFFICER WARD 5(5), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
INTERNATIONAL SOCIETY FOR LIFE SCIENCES ,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
INTERNATIONAL SOCIETY FOR LIFE SCIENCES ,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
THE BANK OF RAJASTHAN EMPLOYEES CREDIT & THIRFT COOPERATIVE SOCIETY LIMITED,JAIPUR vs ACIT, CIRCLE-1, JAIPUR
MAHENDRA SINGH NARUKA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA. No. 204 & 205/JPR/2025 निर्धारणवर्ष / AssessmentYears : 2015-16 & 2016-17 Shri Mahendra Singh Naruka B-536, J.D.A. Colony Malivya Nagar, Jaipur 302 017 अपीलार्थी / Appellant स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: ABUPN 1656 J बनाम Vs. The ACIT Central Circle-3 Jaipur प्रत्यर्थी / Respondent निधर्धारिती की ओरसे / Assesseeby : Shri S.R. Sharma, Advocate राजस्व की ओरसे /Revenue by : Mrs. Anita Rinesh
MAHENDRA SINGH NARUKA,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA. No. 204 & 205/JPR/2025 निर्धारणवर्ष / AssessmentYears : 2015-16 & 2016-17 Shri Mahendra Singh Naruka B-536, J.D.A. Colony Malivya Nagar, Jaipur 302 017 अपीलार्थी / Appellant बनाम Vs. The ACIT Central Circle-3 Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: ABUPN 1656 J निधर्धारिती की ओरसे / Assesseeby : Shri S.R. Sharma, Advocate राजस्व की ओरसे /Revenue by : Mrs. Anita Rinesh