ITAT Jaipur Bench
7,611 judgments
DR RAMLAL THAREJA MEMORIAL HEALTH AND WELFARE SOCIETY,ALWAR vs THE CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
PRASHANT SINGH,JAIPUR vs ITO WD 1(3), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
ARAVALI BUILDHOMES LLP,JAIPUR vs AO CPC, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
INTEGRAL URBAN CO OPERATIVE BANK,JAIPUR vs ACIT, CIRCLE-01, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
DARSHIT PATEL,SANGANER, JAIPUR vs INCOME TAX OFFICER WARD 7(2) , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
INCOME TAX OFFICER, WARD-7(2), JAIPUR, JAIPUR vs DARSHIT PATEL, JAIPUR
PRANITYA SEVA BHARTI SAMITI JAIPUR,JAIPUR, RAJASTHAN vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), JAIPUR, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAJASTHAN RAJYA SAHAKARI BHOOMI VIKAS BANK LTD,JAIPUR vs ACIT/DCIT CIRCLE-6, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KIRTI KRISHNA TRADEMART PVT. LTD., BHARATPUR,BHARATPUR vs ITO WD 2, BHARATPUR, BHARATPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
NIKHIL KHANDELWAL,KOTA vs ITO WD-2(2), KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, Nikhil Khandelwal आयकर अपील सं./ITA No. 1291/JP/2024 निर्धारण वर्ष / Assessment Year : 2022-23 H. No. 2-E-26, Mahaveer Nagar Vs. ITO, Extension, Kota Ward-2(2), Kota स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: CSUPK3245H अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Sh. Anoop Bhatia, CA राजस्व की ओर से / Revenue by : MS. Harshita Chauhan, JCIT-DR सुनवाई की तारीख / Date of Hearing : 29/04
RAMESH KUMAR,JHUNJHUNU vs ITO WARD-1, JHUNJHUNU, JHUNJHUNU
RAMESH KUMAR,JHUNJHUNU vs ITO WARD-1, JHUNJHUNU, JHUNJHUNU
RAMESH KUMAR,JHUNJHUNU vs ITO WARD-1 JHUNJHUNU, JHUNJHUNU
RAMESH KUMAR,JHUNJHUNU vs ITO WARD-1, JHUNJHUNU, JHUNJHUNU
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SMT. SANTOSH DEVI,ALWAR vs ITO, WARD-BEHROR, BEHROR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MATHA INTERNATIONAL FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
JAGDISH PRASAD BHUMU,SIKAR vs INCOME TAX OFFICER, WARD 3, SIKAR, SIKAR
BUDH KUNWAR,JHALAWAR vs ITO WARD 2(2), KOTA , KOTA
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
