ITAT Jaipur Bench
7,611 judgments
STATE BANK OF INDIA (EARLIER KNOWN AS SBBJ),AJMER vs INCOME TAX OFFICER(TDS), AJMER, AJMER
MOHAN LAL YADAV,AJITGARH vs INCOME TAX OFFICER, WARD-2, SIKAR, SIKAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
JAI MATA VAISHNO DEVI PARMARTHIK TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AKSHAT LOYALKA,JAIPUR vs RJN-C-(101)(1), JAIPUR
M/S BABA KANWAR RAM FRUIT CO.,ALWAR vs ITO, WARD-1(2), ALWAR, ALWAR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SH. DILIP KUMAR,KOTA vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AGRASEN MEDICAL RELIEF & RESEARCH SOCIETY,JAIPUR vs ITO(E), WARD-1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SMT. JAYA V RASTOGI,JAIPUR vs DCIT, NCRB, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SMT. JAYA V RASTOGI,JAIPUR vs ACIT, CIRCLE-6, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
AKHIL BHARATVARSHIYA PAPEEK ASHRAM TRUST,AJMER vs CIT EXEMPTION, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
AKHIL BHARATVARSHIYA PAPEEK ASHRAM TRUST,AJMER vs CIT EXEMPTION, JAIPUR
DIESH KUMAR GOYAL,KOTA vs ITO, WARD-1(1), KOTA, KOTA
BALITHAL GRAM SEVA SAHAKARI SAMITI LIMITED,TONK vs RJN-W-(107)(5), TONK
Dr. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
AJEET KUMAR RAMPURIA,TONK vs ITO WARD 7(2), TONK
DR. S. SEETHALAKSHMI (Judicial Member)
GAJENDRA NATH SRIVASTAV THROUGH L/H VIPIN DEVI SRIVASTAV,AJMER vs INCOME TAX OFFICER, AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
COTTAGE HANDICRAFT TEXTILE EMPORIUM,JAIPUR vs DCIT,CENTRAL CIRCLE-1, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं. / ITA No. 183/JP/2025 निर्धारण वर्ष / Assessment Year : 2018-19 Cottage Handicraft Textile Emporium Near Jaipur Glass Vs. DCIT, Central Circle-01, Jaipur Factory, Tonk Road, Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AAFFC6157R अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Sh. Tanuj Agrawal, Adv. राजस्व की ओर से / Revenue by : Mrs. Swapnil Parihar, JCIT सुनवाई की त
M/S G.D. TAMBI & SONS,JAIPUR vs ACIT, CIRCLE-3, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
M/S G.D. TAMBI & SONS,JAIPUR vs ACIT, CIRCLE-3, JAIPUR, JAIPUR
moving towards the facts of the case we would like to mention that the assessee has assailed the appeal for assessment year 2015-16 in
AKSH OPTIFIBRE LIMITED,NEW DELHI vs ACIT, CIRCLE - 2, ALWAR
GYANESH CHANDRA SRIVASTAVA ,JAIPUR vs ITO WARD 1(3) , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)