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ITAT Jaipur Bench

7,611 judgments

KAILASH CHAND MAHESHWARI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, , JAIPUR

ITA 1465/JPR/2024[2017-18]Status: Disposed20/5/2025AY 2017-18

KAILASH CHAND MAHESHWARI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRALCIRCLE-2, JAIPUR

ITA 1464/JPR/2024[2016-17]Status: Disposed20/5/2025AY 2016-17

KAILASH CHAND MAHESHWARI,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX , JAIPUR

ITA 1463/JPR/2024[2015-16]Status: Disposed20/5/2025AY 2015-16

DR. S. SEETHALAKSHMI (Judicial Member)

INCOME TAX OFFICER, JAIPUR vs RAKESH GOEL, JAIPUR

ITA 1204/JPR/2024[2013-14]Status: Disposed20/5/2025AY 2013-14

SUBHASH PARETA,KOTA vs ACIT, CIRCLE-1, KOTA, KOTA

ITA 394/JPR/2025[2015-16]Status: Disposed19/5/2025AY 2015-16

PONKH GRAM SEVA SAHAKARI SAMITI LIMITED,PONKH UDAIPURWATI JHUNJHUNU RAJASTHANAJASTHAN vs ITO WARD-1, JHUNJHUNU

ITA 392/JPR/2025[2022-23]Status: Disposed19/5/2025AY 2022-23

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

BHARTIYA SHIKSHA PRACHAR SAMITI TONK,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 367/JPR/2025[2024-25]Status: Disposed19/5/2025AY 2024-25

DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

MANAV VIKAS SHODH EVAM SEWA SANSTHAN,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 349/JPR/2025[2025-26]Status: Disposed19/5/2025AY 2025-26

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

MANAV VIKAS SHODH EVAM SEWA SANSTHAN,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 348/JPR/2025[2025-26]Status: Disposed19/5/2025AY 2025-26

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

LIONS HEALTH CARE & RESEARCH SOCIETY,DAUSA vs CIT EXEMPTION, JAIPUR

ITA 346/JPR/2025[2025-26]Status: Disposed19/5/2025AY 2025-26

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

LIONS HEALTH CARE & RESEARCH SOCIETY,DAUSA vs CIT EXEMPTION, JAIPUR

ITA 345/JPR/2025[2025-26]Status: Disposed19/5/2025AY 2025-26

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SHRIRAM PAROPKARI TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 339/JPR/2025[2025-26]Status: Disposed19/5/2025AY 2025-26

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SHRIRAM PAROPKARI TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR

ITA 338/JPR/2025[2025-26]Status: Disposed19/5/2025AY 2025-26

SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SUBHASH PARETA,KOTA RAJASTHAN vs ACIT, CIRCLE-2, KOTA, KOTA RAJASHTAN

ITA 114/JPR/2025[2011-12]Status: Disposed19/5/2025AY 2011-12

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

NATHMAL JEE FOUNDATION,JAIPUR vs CIT (EXEMPTION), JAIPUR

ITA 77/JPR/2024[2023-24]Status: Disposed19/5/2025AY 2023-24

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

NATHMAL JEE FOUNDATION,JAIPUR vs CIT (EXEMPTION), JAIPUR

ITA 76/JPR/2024[2023-24]Status: Disposed19/5/2025AY 2023-24

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SUBHASH PARETA,KOTA RAJASTHAN vs ADDL. CIT, RANGE-1, KOTA, KOTA RAJASTHAN

ITA 91/JPR/2025[2011-12]Status: Disposed15/5/2025AY 2011-12

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SUBHASH PARETA,KOTA RAJASTHAN vs JCIT, RANGE-1, KOTA, KOTA RAJASTHAN

ITA 90/JPR/2025[2010-11]Status: Disposed15/5/2025AY 2010-11

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SUBHASH PARETA,KOTA RAJASTHAN vs JCIT, RANGE-1, KOTA, KOTA RAJASTHAN

ITA 89/JPR/2025[2010-11]Status: Disposed15/5/2025AY 2010-11

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

SUBHASH PARETA,KOTA RAJASTHAN vs ACIT, CIRCLE-1, KOTA, KOTA RAJASTHAN

ITA 88/JPR/2025[2009-10]Status: Disposed15/5/2025AY 2009-10

SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)