ITAT Jaipur Bench
7,611 judgments
SUBHASH PARETA,KOTA RAJASTHAN vs ACIT, CIRCLE-1, KOTA, KOTA RAJASTHAN
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SUBHASH PARETA,KOTA RAJASTHAN vs ADDL. CIT, RANGE-1, KOTA, KOTA RAJASTHAN
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs K P EXPORTS PVT. LTD. , JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs K P EXPORTS PVT. LTD. , JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
VIJAY KUMAR JAIN,BAPU NAGAR, JAIPUR vs DCIT, CENTRAL CIRCLE-2, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SH. MAHESH KUMAR SAINI,JAIPUR vs ITO, WARD-7(4), JAIPUR, JAIPUR
GANPATI GEMS & JEWELLERS,JAIPUR vs ASSTT./DY. CIT, CIRCLE 6, JAIPUR, JAIPUR
ICON FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR
ICON FOUNDATION,JAIPUR vs CIT EXEMPTION, JAIPUR
SHRIADINATH JAIN SHIKSHAN SANSTHAN SAMITI ,ALWAR vs CIT(E), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
BABUDEEN AND PARTY,JAIPUR vs I.T.O. WARD 6(1), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SONI VARSHNEY,RAJASTHAN vs INCOME TAX OFFICER, KOTA
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ADITYA CEMENT,BEHROR vs ITO, BEHROR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SREE HARI AGRO INDUSTRIES LIMITED,ADM. OFF. AT ALWAR vs ACIT, CENTRAL CIRCLE, ALWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ABDUL AZIZ,DUDU vs ITO WARD 7(3), LAL KOTHI
SAIDATTAVIKAS SAIDHAM CHARITABLE TRUST,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA No. 368 & 369/JPR/2025 u/s 12AB and 80G of the Act निर्धारणवर्ष / AssessmentYear : 2024-25 Saidatta Vikas Saidham Charitable Trust Khata No. 283 New, 283 Old, 283 Khasra No.2279 & 2280, Pushkar, Ajmer 305 001 स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: ABGTS 4072 D अपीलार्थी / Appellant निर्धारिती की ओरसे / Assesseeby : None राजस्व की ओरसे / Revenue by: Shri Rajesh Ojha, CIT-DR सुनवाई की तारीख/Date of H
SAIDATTAVIKAS SAIDHAM CHARITABLE TRUST,AJMER vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA No. 368 & 369/JPR/2025 u/s 12AB and 80G of the Act निर्धारणवर्ष / AssessmentYear : 2024-25 Saidatta Vikas Saidham Charitable Trust बनाम | The CIT-Exemption, Khata No. 283 New, 283 Old, 283 Khasra Vs. Jaipur. No.2279 & 2280, Pushkar, Ajmer 305 001 स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: ABGTS 4072 D अपीलार्थी / Appellant निर्धारिती की ओरसे / Assesseeby : None प्रत्यर्थी / Respondent राजस्व की ओरसे /
SH. SHER SINGH MEENA,ALWAR vs ITO, WARD-2(3), ALWAR, ALWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAM NIWAS YADAV,SHAHPURA vs INCOME TAX OFFICER BEHROR, BEHROR
DR. S. SEETHALAKSHMI (Judicial Member)
DYNAMIC POWERTECH PRIVATE LIMITED,JAIPUR vs DCIT, CIRCLE 4, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
