ITAT Jaipur Bench
7,611 judgments
KANTA DEVI GUPTA,JAIPUR vs INCOME TAX OFFICER, DAUSA
MITALI GUPTA SHAIKH,PUNE vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 7, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHYAM MAHIMA COLONISERS PRIVATE LIMITED,JAIPUR vs INCOME TAX OFFICER 2(2), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAJASTHAN STATE GANGANAGAR SUGAR MILLS LIMITED,JAIPUR vs ACIT, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं./ITA No. 235/JP/2024 निर्धारण वर्ष / Assessment Year : 2017-18 Deputy Commissioner of Income Tax, Circle-06, Jaipur Rajasthan State Ganganagar Sugar Mills Limited बनाम Vs.4th Floor, Nehru Sahkar Bhawan, Bhawani Singh, Jaipur स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AAACR8906R अपीलार्थी / Appellant प्रत्यर्थी / Respondent आयकर अपील सं./ITA No. 279/JP/2024 निर्धारण वर्ष / Assessment Year : 2017-18 Rajasthan S
DCIT, CIRCLE-6, JAIPUR, NCRB, JAIPUR vs RAJASTHAN STATE GANGANAGAR SUGAR MILLS LIMITED, NEHRU SEHKAR BHAWAN, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं./ITA No. 235/JP/2024 निर्धारण वर्ष / Assessment Year : 2017-18 Deputy Commissioner of Income Tax, Circle-06, Jaipur Rajasthan State Ganganagar Sugar Mills Limited बनाम Vs.4th Floor, Nehru Sahkar Bhawan, Bhawani Singh, Jaipur स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: AAACR8906R अपीलार्थी / Appellant प्रत्यर्थी / Respondent आयकर अपील सं./ITA No. 279/JP/2024 निर्धारण वर्ष / Assessment Year : 2017-18 Rajasthan S
BHANWAR SINGH SHEKHAWAT,JAIPUR vs INCOME TAX OFFICER, WARD-3(1), JAIPUR
MAHAVEER OIL DISTRIBUTORS,SHAHPURA JAIPUR vs ITO WARD BEHROR, BEHROR RAJASTHAN
DR. S. SEETHALAKSHMI (Judicial Member)
SUNRISE REALCONSULTANCY PRIVATE LIMITED ,BHIWADI vs INCOME TAX OFFICER, WARD-BHIWADI, BHIWADI
SUNRISE REALCONSULTANCY PRIVATE LIMITED ,ALWAR vs INCOME TAX OFFICER, WARD-BHIWADI, BHIWADI
DR. S. SEETHALAKSHMI (Judicial Member)
KUSUM DEVI,ALWAR vs ITO WARD 2(3(, ALWAR
Learned CIT(A), while challenging the assessment order dated 15.11.2017, passed by the Assessing Officer u/s 147 read with Section 143(3) of the Act.
ACIT, CENTRAL CIRCLE-2, JAIPUR, JAIPUR vs UNIMAX BUILDESTATE PVT LTD, JAIPUR
AJAY YADAV,JAIPUR vs ITO WD 1(2), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AJAY YADAV,JAIPUR vs ITO WD 1(2), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KALU RAM SAINI,JAIPUR vs ITO WARD 1(5), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAJASTHAN NURSING COUNCIL,JAIPUR vs THE ASSISTANT DIRECTOR OF INCOME TAX , CPC, BANGALORE
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DROPTI DEVI,BEHROR vs INCOME TAX OFFICER, WARD 1(3), ALAWAR, ALWAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SAMAJIK PRERNA AVAM GRAMIN VIKAS SANSTHAN LAPORIYA,DUDU, JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SAMAJIK PRERNA AVAM GRAMIN VIKAS SANSTHAN LAPORIYA,DUDU, JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AMIT MEHARDA,JAIPUR vs ACIT, CIRCLE 6, JAIPUR, JAIPUR
VINOD KUMAR DHANJA,AJMER vs INCOME TAX OFFICER, AJMER
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
