ITAT Jaipur Bench
7,611 judgments
MATESWARI ROYALTIES,SIKAR vs INCOME TAX OFFICER, WARD-1, , SIKAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
HARE KRISHNA MOVEMENT KOTA,KOTA vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं./ITA No.211&210/JPR/2025 U/s 12AB and 80G of the Act निर्धारणवर्ष / AssessmentYear : 2023-24 Hare Krishna Movement Plot No. 14, OCF, NH 27, Mukundra Vihar Kota - 324 007 बनाम | The CIT-Exemption, Vs. Jaipur. प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: ACBAS 3236 L अपीलार्थी / Appellant निर्धारिती की ओरसे / Assesseeby : ShriAnoop Bhatia, CA राजस्व की ओरसे /Revenue by: Shri Rajesh Ojha, C
HARE KRISHNA MOVEMENT KOTA,KOTA vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
KANHIYA LAL CHOUDHARY,TODARAISINGH vs COMMISSIONER OF INCOMETAX APPEALS, INCOMETAX DEPARTMENT FACE LESS
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं./ITA No. 178/JPR/2025 निर्धारणवर्ष / Assessment Year: 2018-19 Shri Kanhiya Lal Choudhary Near Bus Stand, Todaraisingh Tonk Road, 304 001 बनाम Vs. DCIT Circle-7 Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: ABAPC 0831 G अपीलार्थी / Appellant निर्धारिती की ओरसे / Assesseeby : Shri K.L. Moolchandani, ITP राजस्व की ओरसे / Revenue by: Shri Gautam Singh Choudhary, Addl.CIT-DR Thru' VC सु
RANIWALA JEWELLERS PRIVATE LIMITED,JAIPUR vs ACIT/DCIT CIR-6,JPR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JAIPUR vs KARNANI SOLVEX PRIVATE LIMITED, JAIPUR
RAJESH KUMAR POONIA,JHUNJHUNU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- JHUNJHUNU, JHUNJHUNU, JHUNJHUNU
DR. S. SEETHALAKSHMI (Judicial Member)
RAJESH KUMAR POONIA,JHUNJHUNU vs ASSISTANT COMMISSIONER OF INCOME TAX, JHUNJHUNU
DR. S. SEETHALAKSHMI (Judicial Member)
GCK STOCK PRIVATE LIMITED,JAIPUR vs ITO WD 1(4), JAIPUR, JAIPUR
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, LIC BUILDING vs MADHU CHORDIA, C-SCHEME
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, LIC BUILDING vs MADHU CHORDIA, C-SCHEME
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
ROSHAN LAL,ALWAR vs INCOME TAX OFFICER, BHIWADI
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
INSTITUTE MANAGEMENT COMMITTEE ITI JHALAWAR,JHALAWAR vs ITO WARD JHALAWAR, JHALAWAR
INSTITUTE MANAGEMENT COMMITTEE ITI JHALAWAR ,JHALAWAR vs ITO WARD JHALAWAR, JHALAWAR
SUSHILA DEVI JANGID,JAIPUR vs ITO, WD 7(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA. No. 374/JP/2025 निर्धारणवर्ष / AssessmentYears : 2010-11 Smt. Sushila Devi Jangid 65, Koshaliya Vihar Hajyawala,Muhana Mandi Ke Pass, Sanganer, Jaipur 302 029 बनाम Vs. The ITO Ward 7(2) Jaipur अपीलार्थी / Appellant प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AFMPJ 2091 P निर्धारिती की ओरसे / Assesseeby : Shri Utkarsh Mishra, Advocate राजस्व की ओरसे / Revenue by :Shri Gautam Sing
SHRI AGRASEN SHIKHA PRASAR SAMITI,MAHWA vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI AGRASEN SHIKHA PRASAR SAMITI,MAHWA vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AKHAND BRAHM SHAKTI SANSTHAN,KARAULI vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
AKHAND BRAHM SHAKTI SANSTHAN,KARAULI vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA No. 343 & 344/JPR/2025 u/s 12AB and 80G of the Act Assessment Year: 2025-26 | Akhand Brahm Shakti Sansthan | Joshi Market, Mohan Nagar, | Hindaun City, Karauli – 322 230 | बनाम | | Vs. | | The CIT-Exemption, | Jaipur. | स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.:AAFTA9047 C अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओरसे / Assesseeby :ShriShrawan Kumar Gupta, Advocate राजस्व की ओरसे /Re
KIDNEY PATIENTS WELFARE SOCIETY,JAIPUR vs CIT EXEMPTION , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)