ITAT Jaipur Bench
7,611 judgments
KIDNEY PATIENTS WELFARE SOCIETY,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MOHAN LAL KRISHAN AVTAR RAWAT MEMORIAL CHARITABLE TRUST (BOBAS WALE),JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MOHAN LAL KRISHAN AVTAR RAWAT MEMORIAL CHARITABLE TRUST (BOBAS WALE),JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
YOG KSEM SEWA NYAS,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
DIVYA JYOTI DRISHTIHIN KALYAN SAMITI,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DIVYA JYOTI DRISHTIHIN KALYAN SAMITI,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MOHAR SINGH,ALWAR vs ITO WARD 1(1), ALWAR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PRADEEP GARG, AJMER,AJMER vs ITO 2(1) AJMER , AJMER
SARASWATI DEVI,AROGYA NAGAR vs INCOME TAX OFFICER, CAD CIRCLE KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SUNIL CHOUDHARY,JAIPUR vs ITO, WARD 6(5), JAIPUR , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHOBHA SUMAN MISHRA,AJMER vs INCOME TAX OFFICER, AJMER
S R AUTOMOBILES,JAIPUR vs ITO WARD-3(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs JITENDRA KUMAR DAGA, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
VINOD KUMAR JANGIR,JHUNJHUNU vs DCT, CIRCLE (INTL TAX), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
MAHIPAL SINGH ,JAIPUR vs ACTI, CIRCLE-3, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
INCOME TAX OFFICER, WARD 2(1), KOTA, KOTA vs RAM LAL AND SONS, KOTA
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
URMILA MAHESHWARI,JAIPUR vs DCIT CIRCLE-1, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KARUNA JAIN,JAIPUR vs ITO WD 2(1), JPR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHIVANI JAIN MEMORIAL TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHIVANI JAIN MEMORIAL TRUST,JAIPUR vs CIT EXEMPTION, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
