ITAT Jaipur Bench
7,611 judgments
PRAKASH CHAND KOTHARI,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DCIT , CIRCLE-6, JAIPUR, NCRB vs PRAKASH CHAND KOTHARI, C SCHEME
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ROOP SINGH GURJAR,BHIWADI vs PRINCIPAL COMMISSIONER OF INCOME TAX - CENTRAL, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PRAMOD ELECTRICALS,KOTA, RAJASTHAN vs DCIT, CENTRAL CIRCLE, KOTA, KOTA, RAJASTHAN
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRI MAHAKALI GAUSHALA AMARSAR,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHRI MAHAKALI GAUSHALA AMARSAR,JAIPUR vs CIT EXEMPTION, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHREE DURGA JEWELLERS,JAWAHAR NAGAR JAIPUR vs AO CIRCLE 4 JAIPUR, CR BUILDING JAIPUR
DEV PLAST INDUSTRIES,JAIPUR vs INCOME TAX OFFICER(WARD-1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PANCHU RAM BAIRWA,JAIPUR vs INCOME TAX OFFICER WARD 5(3), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपील सं. / ITA. No. 251/JPR/2025 निर्धारणवर्ष / Assessment Years : 2010-11 Shri Panchu Ram Bairwa Bhattiwali Dhani, Purani Chungi Agra Road, Paldi Meena, Jaipur बनाम Vs. The ITO, Ward-5 (3) Jaipur अपीलार्थी / Appellant स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: ADUPB 3864 A निर्धारिती की ओर से / Assessee by : Shri Yogesh Sharma, Advocate राजस्व की ओर से/Revenue by : Shri Gautam Singh Choudhary, Addl.CIT -DR सुनवाई
RANJAN SHARMA,JAIPUR vs ITO WARD 6(2), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RANJAN SHARMA,JAIPUR vs ITO WD 6(2), JPR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
RAJESH SINHA,JAIPUR vs LD. INCOME TAX OFFICER, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SETH RB MOONDHRA MEMORIAL CHARITABLE TRUST,BANI PARK ,JAIPUR vs CIT EXEMPTION(1), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SETH CHIMIN RAM CHARITABLST,SUJANGARH vs COMMISSIONER OF INCOME TAX (EXEMPTION), JAIPUR , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
BITTHAL DAS PARWAL,JAIPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3 , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA. No. 1348/JPR/2024 निर्धारण वर्ष / Assessment Years : 2011-12 Shri Bittal Das Parwal बनाम Asstt. Commissioner of Income Partanion Ka Mandir, Partanion Vs. Tax, Ka Rasta, Johari Bazar, Central Circle-3, Jaipur. Jaipur. अपीलार्थी / Appellant प्रत्यर्थी / Respondent स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: ADYPP7911N निर्धारिती की ओर से / Assessee by : Shri S.R. Sharma, C.A., Shri R.K. Bhatra, C.A.
ANOP DEVI SHARMA,JAIPUR vs INCOME TAX OFFICER-WARD 7(4), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA No. 1330/JPR/2025 निर्धारणवर्ष / Assessment Year: 2013-14 Smt. Anop Devi Sharma Plot No. B-3, Dadu Nagar Near Pardaya Hospital, Sanganer, Jaipur अपीलार्थी / Appellant बनाम The ITO Vs. Ward 7(4) Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआरसं./PAN/GIR No.: AYSPA 0827 F निर्धारिती की ओरसे / Assesseeby : Shri Sanjeev Kumar Mathur, CA राजस्व की ओरसे /Revenue by: Shri Gautam Singh Choudhary, Add
WASIM AKRAM,SIKAR vs INCOME TAX OFFICER, SIKAR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SHUBHAM LANDCON LIMITED LIABILITY PARTNERSHIP,JAIPUR vs ACIT, CIRCLE-6, JAIPUR, JAIPUR
ADWORLD COMMUNICATION PRIVATE LIMITED ,KOTA vs DCIT CEN CIR, KOTA, KOTA
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
KATH BROTHERS,JAIPUR vs ACIT, CENTRAL CIRCLE-3, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
