ITAT Jaipur Bench
7,611 judgments
CHAMBAL FERTILISERS AND CHEMICALS LTD. ,KOTA vs ACIT, CIRCLE-2, KOTA, KOTA
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
INDO SWISS CHARITABLE TRUST,JAIPUR vs CIT (EXEMPTION), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DCIT, INTERNATIONAL TAXATION, JAIPUR, JAIPUR vs KAVITA CHHUGANI, JODHPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME-TAX, JAIPUR vs NASH FASHION(INDIA) LIMITED, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PRIMEROSE EDUCATION SOCIETY,ALWAR vs CIT(E), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
NASH FASHION (INDIA) LIMITED,JAIPUR vs DCIT CIRCLE 1, JAIPUR
NASH FASHION (INDIA) LIMITED,JAIPUR vs DCIT CIRCLE -2, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
INFOOBJECTS SOFTWARE INDIA PRIVATE LIMITED, JAIPUR,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA No. 1499/JP/2024 निर्धारण वर्ष / Assessment Year : 2021-22 Infoobjects Software India Vs. Deputy Commissioner of Private Ltd. Income Tax, 5-E Patrikayan, 3rd Floor Jhalana Circle-04, Jaipur Institutional Area, Jaipur स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AABCI8663B अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से/ Assessee by : Sh. Naman Maloo, CA राजस्व की ओर से / Revenue by
LALITA DEVI SHARMA,JAIPUR vs ITO, WARD-7(1), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, आयकर अपील सं. / ITA No. 1410/JP/2024 निर्धारण वर्ष / Assessment Year : 2020-21 Lalita Devi Sharma Murlidhar Sharma Dhani Vs. Harsaura, Baskhoh, Jaipur Baskho, Jaipur अपीलार्थी / Appellant बनाम स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: HCPPS 0547 Q प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by: Sh. Rajendra Sisodia, CA राजस्व की ओर से / Revenue by : Mrs. Swapnil Parihar, JCIT-DR सुनवाई की तारीख / Date of Hear
RAVI KUMAR RAWAT,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2, JAIPUR
the Ld. CIT(A) which was partly considered by Ld. CIT(A) vide order dated 14-12-2018 in Appeal No. 474/2015-16. Vide that order Ld. CIT(A) restricted the addition from Rs.6,01,459/- to Rs.2,67,647/- by applying G.P. Rate @ 12%. Hence, the addition of Rs.2,67,647/- was sustained by the Ld. CIT(A) and therefore, Ld. AO passed penalty order dated 01-05-2020 wherein the AO imposed the penalty on the assessee for an amount of Rs.1,03,150/- u/s Section 271(1)(c) of the Act by observing as under:-
RAVI KUMAR RAWAT,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2, JAIPUR
SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
ANATOLE SOLUTIONS PRIVATE LIMITED ,JAIPUR vs ACIT CIRCLE 2, JAIPUR
ITO, JAIPUR vs POOJA AGARWAL, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
POOJA AGARWAL,JAIPUR vs ACIT, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
GURU BHAKTI KALYAN SAMITI,JAIPUR vs CIT(E), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
GURU BHAKTI KALYAN SAMITI,JAIPUR vs CIT(E), JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRI HARDAYAL GAUSHALA,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SHRI HARDAYAL GAUSHALA,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
PAPPU JAISWAL,JAIPUR vs INCOME TAX OFFICER WARD 2(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
PRATIMA PANWAR,JAIPUR vs I.T.O, WARD 3(3), JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकर अपील सं. / ITA No. 218/JP/2025 निर्धारण वर्ष / Assessment Year : 2017-18 | बनाम | ITO Pratima Panwar | Ward 3(3), F-135, Ram Nagar Extension | Jaipur Sodala, Jaipur | | प्रत्यर्थी / Respondent स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: AKCPP2010P अपीलार्थी / Appellant निर्धारिती की ओर से / Assessee by : Sh. G. M. Mehta, C.A राजस्व की ओर से / Revenue by : Sh. Gautam Singh Choudhary, JCIT सुनवाई की तारीख / Date of