ITAT Jaipur Bench
7,611 judgments
VINOD KUMAR CHUGH,JAIPUR vs THE INCOME TAX OFFICER, WARD-7(3), JAIPUR , JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member)
SITARAM CHAUDHARY,JAIPUR vs ITO WARD-4(1), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SITARAM CHAUDHARY ,JAIPUR vs ITO WARD - 4(1), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAJASTHAN STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED,JAIPUR vs ACIT-CERCLE 6, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAJASTHAN STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED,JAIPUR vs DCIT, CIRCLE-6, JAIPUR, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
RAJASHTHAN STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED,JAIPUR vs DCIT, CIRCLE-6, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SETU SANSTHAN,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SETU SANSTHAN,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SETU SANSTHAN,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
SETU SANSTHAN,JAIPUR vs CIT EXEMPTION, JAIPUR, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)
MOTI RAM BAIRWA,BASSI, JAIPUR vs INCOME TAX OFFICER, JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs VIMAL PARWAL, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, JAIPUR, JAIPUR vs VIMAL PARWAL, JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI GAGAN GOYAL (Accountant Member)
SUNIL MODI ,JAIPUR vs INCOME TAX OFFICER WARD 2(5), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SUNIL MODI,JAIPUR vs INCOME TAX OFFICER WARD 2(5), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
SUNIL MODI ,JAIPUR vs INCOME TAX OFFICER WARD 2(5), JAIPUR
SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)
OM PRAKASH SHARMA,JAIPUR vs INCOME TAX OFFICER WARD-7(2), JAIPUR
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI, AM आयकरअपीलसं. / ITA. No. 258/JPR/2025 निर्धारणवर्ष / AssessmentYears : 2009-10 Shri Om Prakash Sharma 1, N.H. 8, Sanskar Bharti P.G. College Bagru 303 007 (Raj) बनाम Vs. The ITO, Ward-7(2), Jaipur प्रत्यर्थी / Respondent स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.: BWKPS 4112 G अपीलार्थी / Appellant निर्धारिती की ओरसे / Assesseeby : Shri S.B. Natani, CA राजस्व की ओरसे /Revenue by :Shri Gautam Singh Choudhary, Addl.CIT -DR
BJS PINKCITY,JAIPUR vs CIT (EXEMPTION), JAIPUR, JAIPUR
SUPERFINE HOTELS PRIVATE LIMITED,JAIPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6,, JAIPUR
BHAGWATI PRASAD KHANDELWAL ,KOTA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTA, KOTA
DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)